High Courts26 Apr 2019Allowed
Ngangom And Others Vs Gosaimayum Bubu Sharma
Manipur High Court · (2019) 04 MAN CK 0005
Code Of Criminal Procedure, 1973 — Section 190(1), 468, 482Indian Penal Code, 1860 — Section 34, 406, 420, 506
COURT ARCHIVE
Manipur High Court judgments, 2019
231 judgments · page 10 of 12
High Courts26 Apr 2019Allowed
Rungshing Kharay And Others Vs Tuising Shatsang
Manipur High Court · (2019) 04 MAN CK 0004
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 403, 404, 406, 409, 419, 420, 424, 465Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3), 190, 204, 482
High Courts26 Apr 2019Dismissed
Chungkham Taratombi Leima Vs Dr. Akoijam Jhalajit Singh
Manipur High Court · (2019) 04 MAN CK 0001
Code Of Criminal Procedure, 1973 — Section 160, 173, 173(2)(i), 301, 302, 482Indian Penal Code, 1860 — Section — Section 32, 34Arms Act, 1959 — Section 27(3)
High Courts25 Apr 2019Dismissed
Langpoklakpam Jayantakumar Singh And Others Vs Laishom Ibomcha Singh And Others
Manipur High Court · (2019) 04 MAN CK 0008
Constitution Of India, 1950 — Article 191, 191(1)(a)Code Of Civil Procedure, 1908 — Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Representation Of The People Act, 1951 — Section 80, 81, 81(3), 82, 83, 83(1), 83(1)(a), 83(1)(b), 86, 86(1), 100, 100(1)(d)(iii), 100(1)(d)(iv)
High Courts25 Apr 2019Allowed
Hidangmayum Dwijasekhar Sharma Vs Hidangmayum Devasekhar Sharma
Manipur High Court · (2019) 04 MAN CK 0007
Code Of Civil Procedure, 1908 — Order 6 Rule 17Indian Succession Act, 1925 — Section 268
High Courts25 Apr 2019Dismissed
Sapam Charubala Vs National Investigation Agency
Manipur High Court · (2019) 04 MAN CK 0006
Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 18, 19, 20Arms Act, 1959 — Section 25(1)(d)
High Courts16 Apr 2019Allowed
Barkha Jain And Others Vs State Of Manipur
Manipur High Court · (2019) 04 MAN CK 0010
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307, 325, 406, 498A
High Courts16 Apr 2019Dismissed
Wahengbam Suraj Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0009
Constitution Of India, 1950 — Article 14
High Courts11 Apr 2019Allowed
Laishram And Others Vs Union Of India And Others
Manipur High Court · (2019) 04 MAN CK 0011
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 307Unlawful Activities (Prevention) Act, 1967 — Section 20
High Courts10 Apr 2019Dismissed
All Tangkhul Youth Council And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0013
Constitution Of India, 1950 — Article 14, 154, 162, 163, 166, 166(2), 166(3), 371CBusiness Of The Government Of Manipur (Allocation) Rules, 2009, — Rule 30, 30(viii)Manipur (Hill Areas) District Councils Act, 1971 — Section 3, 3(1), 3(2), 29
High Courts10 Apr 2019Allowed
Seram Stalon Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0012
Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 301Manipur Forest Rules, 1971 — Rule 27, 32, 33, 33(a), 36, 37Central Goods And Services Tax Act, 2017 — Section 9, 11, 17
High Courts09 Apr 2019Allowed
State Of Manipur & Ors Vs S.Paiso & Ors
Manipur High Court · (2019) 04 MAN CK 0015
Manipur Civil Services (Pension) Rules, 1977 — Rule 70, 70AIndian Penal Code, 1860 — Section 120B, 420, 468
High Courts09 Apr 2019Allowed
Yaiphaba Laiphrakpam Vs Union Of India And Others
Manipur High Court · (2019) 04 MAN CK 0014
Manipur MBBS / BDS Entrance Examination (Selection Of Candidates For Nomination) Rues, 2004 — Rule 19(iv)Rights Of Persons With Disabilities Act, 2016 — Section 2(r), 2(zc), 32Indian Medical Council Act, 1956 — Section 33
High Courts05 Apr 2019Dismissed
Domneng Touthang Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0017
High Courts05 Apr 2019Dismissed
Phuritshabam Ningol Moirangthem Ongbi Mangolnganbi And Others Vs Union Of India And Others
Manipur High Court · (2019) 04 MAN CK 0016
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 307Unlawful Activities (Prevention) Act, 1967 — Section 16, 20
High Courts04 Apr 2019Disposed Of
Laishramcha Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0018
Constitution Of India, 1950 — Article 21, 47, 48A, 51A(g)Bio Medical Waste Management Rules 2016 — Rule 2, 3(f), 5, 7, 8, 9
High Courts03 Apr 2019Allowed
Mingyao Ruivanao Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0019
Constitution Of India, 1950 — Article 14, 19, 21
High Courts02 Apr 2019Dismissed
Nahakpam Indrajit Singh And Others Vs Md. Amin Shah And Others
Manipur High Court · (2019) 04 MAN CK 0023
Code Of Civil Procedure, 1908 — Section 87, Order 6 Rule 16Unlawful Activities (Prevention) Act, 1967 — Section 38, 39, 40Indian Penal Code, 1860 — Section 120B, 384
High Courts02 Apr 2019Disposed Of
Dr. Heigrujam Wanglensana And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0022
Constitution Of India, 1950 — Article 14, 16, 21, 226
High Courts02 Apr 2019Allowed
Kh. Shakhenbi Devi And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 04 MAN CK 0021