COURT ARCHIVE

Manipur High Court judgments, 2019

231 judgments · page 8 of 12

High Courts14 Jun 2019Disposed Off

Md. Baharul Islam And Others Vs State Of Manipur & Ors And Others

Manipur High Court · (2019) 06 MAN CK 0004

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4(1), 4(2), 9, 24(1)(a)Land Acquisition Act, 1894 — Section 11A

High Courts13 Jun 2019Disposed Off

Naga Peoples’ Movement For Human Rights And Others Vs Union Of India & Ors

Manipur High Court · (2019) 06 MAN CK 0007

Constitution Of India, 1950 — Article 14, 19(1), 19(5), 21, 22, 23, 25, 371CArmed Forces (Special Powers) Act, 1958 — Section 3, 6

High Courts12 Jun 2019Disposed Off

Ranju Singh Vs State Of Manipur And Others

Manipur High Court · (2019) 06 MAN CK 0008

Constitution Of India, 1950 — Article 21, 21(1), 22(2), 22Regulations For The Army, (Revised Edition) 1987 — Regulation 364Army Act, 1950 — Section 3, 26, 27, 50, 122

High Courts11 Jun 2019Disposed Off

Momo Tantanga Vs State Of Manipur & Ors

Manipur High Court · (2019) 06 MAN CK 0009

Constitution Of India, 1950 — Article 21

High Courts10 Jun 2019Allowed

Md. Imdad Ali Vs State Of Manipur And Others

Manipur High Court · (2019) 06 MAN CK 0010

High Courts07 Jun 2019Allowed

Laishram Sachidananda Singh And Others Vs State Of Manipur

Manipur High Court · (2019) 06 MAN CK 0011

Indian Penal Code, 1860 — Section — Section 34, 325, 354, 384

High Courts03 Jun 2019Dismissed

Wahengbam Suraj Singh Vs State Of Manipur

Manipur High Court · (2019) 06 MAN CK 0013

Transfer Of Property Act, 1882 — Section 130

High Courts03 Jun 2019Disposed Off

Momo Tantanga Vs State Of Manipur & Ors

Manipur High Court · (2019) 06 MAN CK 0012

Right Of Children To Free And Compulsory Education Act, 2009 — Section 3, 6

High Courts31 May 2019Allowed

Andy Mangsatabam Vs Thangjam Shyamkishore Singh

Manipur High Court · (2019) 05 MAN CK 0003

Code Of Civil Procedure, 1908 — Order 6 Rule 17

High Courts31 May 2019Disposed Off

Mangte Indramani Alias Soso Koireng Vs State Of Manipur

Manipur High Court · (2019) 05 MAN CK 0002

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21(c), 27, 27A, 32A, 33, 37, 50Code Of Criminal Procedure, 1973 — Section 389

High Courts30 May 2019Allowed

Md. Abdul Manab Vs Sahida Bibi

Manipur High Court · (2019) 05 MAN CK 0008

Code Of Criminal Procedure, 1973 — Section 125

High Courts30 May 2019Dismissed

Ksh. Ningol Thounaojam Ongbi Joymati Devi Vs Loyangamba Thounaojam

Manipur High Court · (2019) 05 MAN CK 0007

Protection Of Women From Domestic Violence Act, 2005 — Section 20, 28(2)

High Courts30 May 2019Disposed Off

R.Saothe Vs State Of Manipur

Manipur High Court · (2019) 05 MAN CK 0006

High Courts30 May 2019Disposed Off

S.Bimola Devi Vs Union Of India

Manipur High Court · (2019) 05 MAN CK 0005

CCS(Pension) Rules, 1972 — Rule 14

High Courts30 May 2019Allowed

Murphy Thumrah Vs State Of Manipur And Others

Manipur High Court · (2019) 05 MAN CK 0004

High Courts29 May 2019Dismissed

Mayangkhut Wagar @ Kala Vs Sajina Shahani

Manipur High Court · (2019) 05 MAN CK 0010

Protection Of Women From Domestic Violence Act, 2005 — Section 12, 20, 22

High Courts29 May 2019Allowed

Khumbongmayum Lupenjit Singh Vs State Of Manipur And Others

Manipur High Court · (2019) 05 MAN CK 0009

Right To Information Act, 2005 — Section 6, 6(1), 19, 20, 20(1), 20(2)

High Courts28 May 2019Dismissed

State Of Manipur Vs Khundrakpam David Chand

Manipur High Court · (2019) 05 MAN CK 0012

Constitution Of India, 1950 — Article 14

High Courts28 May 2019Disposed Off

Ajon Janme Vs State Of Manipur

Manipur High Court · (2019) 05 MAN CK 0011

High Courts23 May 2019Disposed Off

Heirangkhongjam Ganita Devi Vs Union Of India & Ors

Manipur High Court · (2019) 05 MAN CK 0013