COURT ARCHIVE

Manipur High Court judgments, 2019

231 judgments · page 6 of 12

High Courts21 Aug 2019Disposed Off

In Re Implementation Of Juvenile Justice Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0011

Protection Of Children From Sexual Offences Rules, 2012 — Rule 4Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 16(6)Protection Of Children From Sexual Offences (Pocso) Act, 2012 — Section 8, 12, 19

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High Courts19 Aug 2019Dismissed

State Of Manipur And Others Vs Wahengbam Sadananda Singh And Others

Manipur High Court · (2019) 08 MAN CK 0014

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High Courts19 Aug 2019Disposed Off

Ch.Kanonbala Devi Vs Union Of India And Ors

Manipur High Court · (2019) 08 MAN CK 0013

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High Courts16 Aug 2019Disposed Off

Commissioner, Navodaya Vidayala Samiti Others Vs A.Athia

Manipur High Court · (2019) 08 MAN CK 0026

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High Courts16 Aug 2019Disposed Off

Hijam Ongbi Guneshwari Devi And Others Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0015

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 302, 364, 368, 400

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High Courts14 Aug 2019Disposed Off

Lian Haokip And Others Vs Union Of India And Ors

Manipur High Court · (2019) 08 MAN CK 0018

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High Courts14 Aug 2019Disposed Off

In Re Irregularities Vs Union Of India And Others

Manipur High Court · (2019) 08 MAN CK 0017

Constitution Of India, 1950 — Article 21, 41, 47

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High Courts14 Aug 2019Allowed

Md. Fajur Rahim Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0016

Waqf Act, 1995 — Section 96, 97, 99, 99(1), 99(3)Limitation Act, 1963 — Section 15Waqf Act, 1954 — Section 64

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High Courts07 Aug 2019Disposed Off

Gurumayum Iboyaima Sharma Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0019

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High Courts06 Aug 2019Disposed Off

Khumanthem Ibeyaima Devi And Others Vs Kangabam (O) Ketuki Dev And Ors

Manipur High Court · (2019) 08 MAN CK 0021

Code Of Civil Procedure, 1908 — Order 14 Rule 5

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High Courts06 Aug 2019Disposed Off

K.C Group And Others Vs Union Of India And Ors

Manipur High Court · (2019) 08 MAN CK 0020

Constitution Of India, 1950 — Article 14, 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

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High Courts05 Aug 2019Allowed

Kongbrailatpam Ongbi Dasumati Devi Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0022

Constitution Of India, 1950 — Article 21, 32, 32(1), 32(2), 142, 226Electricity Rules, 1956 — Rule 4A(2), 6, 29, 36, 44, 46, 49, 91Electricity Act, 2003 — Section 26, 29, 68

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High Courts02 Aug 2019Allowed

Lalsuonglien And Others Vs State Of Manipur

Manipur High Court · (2019) 08 MAN CK 0023

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 377

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High Courts01 Aug 2019Allowed

Md. Abdul Gani Khan Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0025

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 409, 420

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High Courts01 Aug 2019Dismissed

Ngangom Dorendro Meitei Vs Ngangom Haripyari Devi

Manipur High Court · (2019) 08 MAN CK 0024

Hindu Adoption And Maintenance Act, 1956 — Section 23, 25

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High Courts31 Jul 2019Allowed

Achung Gangmei Vs State Of Manipur

Manipur High Court · (2019) 07 MAN CK 0003

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 164, 311, 482Indian Penal Code, 1860 — Section 366A, 367, 376(2)(g)

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High Courts31 Jul 2019Dismissed

Sanjenbam Momon Singh Vs Konthoujam Paka Singh And Others

Manipur High Court · (2019) 07 MAN CK 0002

Code Of Civil Procedure, 1908 — Section 60, Order 21 Rule 13, Order 21 Rule 58Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1), 4(2)

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High Courts25 Jul 2019Allowed

Ningam Siro & Anr Vs State Of Manipur & 33 Ors

Manipur High Court · (2019) 07 MAN CK 0020

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High Courts23 Jul 2019Dismissed

State Of Manipur And Others Vs Yaiphaba Laiphrakpam And Others

Manipur High Court · (2019) 07 MAN CK 0005

Constitution Of India, 1950 — Article 246, 246(1), 246(3), 254, 254(1), 254(2)Manipur BDS Entrance Examination (Selection Of Candidates For Nomination) Rules, 2004 — Rule 19, 19(iv)Rights Of Persons With Disabilities Act, 2016 — Section 2(r), 2(zc), 32, 96

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High Courts23 Jul 2019Disposed Off

Md. Fajur Rahim And Others Vs Hon‟ble Speaker, Manipur And Others

Manipur High Court · (2019) 07 MAN CK 0004

Constitution Of India, 1950 — Article 14, 27, 32, 102, 103, 136, 178, 191, 191(s), 191(2), 194(2), 226, 226(1)Manipur Legislative Assembly (Disqualification On Ground Of Defection) Rules, 1986 — Rule 4Electricity Act, 2003 — Section 85(5)

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