High Courts16 Jul 2019Dismissed
Chanam Chaoba Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 07 MAN CK 0007
Constitution Of India, 1950 — Article 226All India Services (Leave) Rules, 1955 — Rule 8, 20(B)
COURT ARCHIVE
Manipur High Court judgments, 2019
231 judgments · page 7 of 12
High Courts16 Jul 2019Allowed
Thiyam Ningol Laishram Ongbi Shanti Devi Vs Thiyam Ningol Irengbam Ongbi Mema Devi And Others
Manipur High Court · (2019) 07 MAN CK 0006
High Courts16 Jul 2019Allowed
Khumukcham Sylvester Vs State Of Manipur And Others
Manipur High Court · (2019) 07 MAN CK 0001
Constitution Of India, 1950 — Article 14, 215Contempt Of Court Act, 1971 — Section 12
High Courts09 Jul 2019Allowed
J. Lalthangsei Vs State Of Manipur And Others
Manipur High Court · (2019) 07 MAN CK 0008
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 409, 420, 468Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts08 Jul 2019Allowed
Meihoubam Vs Okram Robert
Manipur High Court · (2019) 07 MAN CK 0012
Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 125(4), 488(4)Indian Penal Code, 1860 — Section 457, 493, 498
High Courts08 Jul 2019Dismissed
State Of Manipur Vs Arif Khan And Others
Manipur High Court · (2019) 07 MAN CK 0011
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21(c), 24, 27A, 29, 37, 37(1), 37(1)(b), 42, 42(1), 50
High Courts08 Jul 2019Dismissed
Leada Hungyo And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 07 MAN CK 0010
Code Of Civil Procedure, 1908 — Section 9, 15, 24, 25, Order 46 Rule 1Specific Relief Act, 1963 — Section 34
High Courts08 Jul 2019Allowed
Lohrii Athia And Others Vs Moirangthem Tombi
Manipur High Court · (2019) 07 MAN CK 0009
Indian Contract Act, 1872 — Section 23(f)Limitation Act, 1963 — Section 5
High Courts05 Jul 2019Dismissed
Thangjam Mohendro Singh Vs Thokchom Lokeshwar Singh
Manipur High Court · (2019) 07 MAN CK 0016
Code Of Civil Procedure, 1908 &mdash Order 6 Rule 17, Order 8 Rule 9Representation Of The People Act, 1951 — Section 33, 80, 81, 83, 87, 100(1)(d)(i)
High Courts05 Jul 2019Dismissed
Sanasam Bira Singh And Others Vs Ningthoujam Mangi And Others
Manipur High Court · (2019) 07 MAN CK 0015
Gauhati High Court Rules, — Rule (I)(d), 83(c)Representation Of The People Act, 1951 — Section 80, 80A, 81, 81(1), 81(3), 100, 100(1)(d)(i), 100(1)(d)(iv), 101, 117
High Courts05 Jul 2019Allowed
Sagolsem Thambaljao Singh And Others Vs Sagolsem Komol Singh And Others
Manipur High Court · (2019) 07 MAN CK 0014
Code Of Civil Procedure, 1908 &mdash Order 6 Rule 17
High Courts05 Jul 2019Dismissed
Khuraijam Tom Tom Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 07 MAN CK 0013
Code Of Criminal Procedure, 1973 — Section 161, 162, 173, 173(2), 175(5), 190(1)(a)(b), 482Indian Penal Code, 1860 — Section 325Evidence Act, 1872 — Section 145
High Courts03 Jul 2019Allowed
Md. Aslam Khan And Others Vs Rajina And Others
Manipur High Court · (2019) 07 MAN CK 0018
Code Of Civil Procedure, 1908 — Order 5 Rule 9, Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14, Order 5 Rule 15, Order 5 Rule 16, Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19, Order 5 Rule 20, Order 5 Rule 21, Order 5 Rule 22, Order 5 Rule 23, Order 5 Rule 24, Order 5 Rule 25, Order 5 Rule 26, Order 5 Rule 27, Order 5 Rule 28, Order 5 Rule 29, Order 5 Rule 30Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Jul 2019Allowed
Leitanthem Sushindro Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 07 MAN CK 0017
Manipur Municipalities Act, 1994 — Section 107, 202
High Courts02 Jul 2019Disposed Off
Sorokhaibam Bobo Singh And Others Vs Phuritsabam Jiten Sing And Others
Manipur High Court · (2019) 07 MAN CK 0019
High Courts26 Jun 2019Dismissed
Khaidem Kalachand Singh And Others Vs Khundrakpam Banakanta Singh And Others
Manipur High Court · (2019) 06 MAN CK 0003
Limitation Act, 1963 — Article 58Code Of Civil Procedure, 1908 &mdash Section 151, Order 7 Rule 11Specific Relief Act, 1963 — Section 34
High Courts26 Jun 2019Dismissed
Md. Fajur Rahim And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 06 MAN CK 0002
Waqf Act, 1995 — Section 14(9), 96, 97, 99, 99(1)
High Courts26 Jun 2019Allowed
Oinam (N) Ningthoujam (O) Sunolata Devi And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 06 MAN CK 0001
Constitution Of India, 1950 — Article 14, 16, 16(1), 309
High Courts14 Jun 2019Dismissed
Shougrakpam Purnima Singh Vs Lungningam Gangmei
Manipur High Court · (2019) 06 MAN CK 0006
Bombay Money Lenders Act, 1946 — Section 2(10), 6, 10, 10(2)Code Of Civil Procedure, 1908 &mdash Section 151, Order 14 Rule 2
High Courts14 Jun 2019Allowed
Mankhanniang Vs State Of Manipur And Others
Manipur High Court · (2019) 06 MAN CK 0005
National Security Act, 1980 — Section 3(3), 10Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 364, 400, 506Unlawful Activities (Prevention) Amendment Act, 2004 — Section 16, 20