COURT ARCHIVE

Manipur High Court judgments, 2019

231 judgments · page 5 of 12

High Courts10 Sept 2019Disposed Off

Thongam Shyamo Singh And Others Vs State Of Manipur And Others

Manipur High Court · (2019) 09 MAN CK 0002

Constitution Of India, 1950 — Article 14, 226Manipur Municipalities (Election Of Councilors) Rules, 1994 — Rule 84, 122ADistrict Council Rules, 1972 — Rule 7

Read judgment

High Courts09 Sept 2019Disposed Of

Ramthang Hungyo Vs State Of Manipur And Others

Manipur High Court · (2019) 09 MAN CK 0020

Read judgment

High Courts05 Sept 2019Disposed Off

Z. Kariusungbou And Others Vs Z. Dinornbou And Others

Manipur High Court · (2019) 09 MAN CK 0004

Read judgment

High Courts05 Sept 2019Disposed Off

Thoudam Dharmendra Singh Vs State Of Manipur And Others

Manipur High Court · (2019) 09 MAN CK 0003

Constitution Of India, 1950 — Article 21

Read judgment

High Courts04 Sept 2019Dismissed

Tongkhulun Kuki And Others Vs Union Of India And Others

Manipur High Court · (2019) 09 MAN CK 0021

Read judgment

High Courts04 Sept 2019

Vakham Zimik Vs State Of Manipur And Others

Manipur High Court · (2019) 09 MAN CK 0005

Manipur Land Revenue And Land Reforms (Allotment Of Land) Rules, 1962 — Rule 18, 18(iii), 18(iv), 18(v)Manipur Land Revenue And Land Reforms Act, 1960 — Section 14(2)

Read judgment

High Courts03 Sept 2019Dismissed

Md. Maherruddin And Others Vs State Of Manipur And Others

Manipur High Court · (2019) 09 MAN CK 0001

District Council Rules, 1972 — Rule 7, 72A(1)Manipur Municipalities Act, 1994 — Section 31, 31(2)District Council Act, 1971 — Section 23

Read judgment

High Courts29 Aug 2019Disposed Off

Longjam Mangi Singh Vs Union Of India And Others

Manipur High Court · (2019) 08 MAN CK 0003

Indian Penal Code, 1860 — Section 34, 365

Read judgment

High Courts29 Aug 2019Disposed Off

Laishram Naba Singh And Others Vs Union Of India And Others

Manipur High Court · (2019) 08 MAN CK 0002

Read judgment

High Courts29 Aug 2019Disposed Off

Community Network For Empowerment Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0001

Read judgment

High Courts28 Aug 2019Dismissed

Sangeeta Chingakham And Others Vs Regional Institute of Medical Sciences And Others

Manipur High Court · (2019) 08 MAN CK 0027

Constitution Of India, 1950 — Article 14, 16 226Punjab Civil Service (Executive Branch) Rules, 1930 — Rule 8, 9, 10(ii), 14

Read judgment

High Courts28 Aug 2019Disposed Off

S.A Jacob And Others Vs Union Of India And Others

Manipur High Court · (2019) 08 MAN CK 0005

Read judgment

High Courts28 Aug 2019Disposed Off

RS Khawungsing And Others Vs Union Of India And Others

Manipur High Court · (2019) 08 MAN CK 0004

Constitution Of India, 1950 — Article 21

Read judgment

High Courts26 Aug 2019Allowed

Chongtham Gojendro Singh And Others Vs State Of Manipur And Others

Manipur High Court · (2019) 08 MAN CK 0010

Constitution Of India, 1950 — Article 21Prevention Of Corruption Act, 1988 — Section 13(1)(D), 13(1)(e), 13(2)Code Of Criminal Procedure, 1973 — Section 436, 437, 437(3), 438, 439, 440, 441, 442, 443, 444, 445, 446, 447, 448, 449, 450

Read judgment

High Courts26 Aug 2019Allowed