High Courts21 Nov 2019Dismissed
Bitan Kumar Deb And Others Vs Union Govt. Of India And Others
Manipur High Court · (2019) 11 MAN CK 0016
COURT ARCHIVE
Manipur High Court judgments, 2019
231 judgments · page 2 of 12
High Courts19 Nov 2019Allowed/Disposed Of
Royal Eleven Young Star Cricket Club And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 11 MAN CK 0017
Manipur Municipalities Act, 1994 — Section 3, 12M, 12P, 33
High Courts14 Nov 2019Allowed
S. Shantikumar Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 11 MAN CK 0019
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15(2)Central Civil Services (Pension) Rules, 1972 — Rule 69
High Courts13 Nov 2019
M/S. Simplex Projects Ltd Vs State Of Manipur & Ors
Manipur High Court · (2019) 11 MAN CK 0018
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 9, 11(10), 17, 36
High Courts13 Nov 2019Dismissed
Akoijam Mirabai Devi And Others Vs Sapam Kunjakeshwor And Others
Manipur High Court · (2019) 11 MAN CK 0009
Constitution Of India, 1950 — Article 326, 327Code Of Civil Procedure, 1908 — Order 6 Rule 6, Order 7 Rule 11, Order 7 Rule 11(a), Order 25 Rule 4Conduct Of Elections Rules, 1961 — Rule 63(1), 63(2), 64, 94A
High Courts07 Nov 2019Dismissed
Babie Shirin And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 11 MAN CK 0008
Constitution Of India, 1950 — Article 14, 21, 226Indian Penal Code, 1860 — Section 34, 120, 500, 501, 502, 505(ll)Code Of Criminal Procedure, 1973 — Section 199(2), 301, 302
High Courts07 Nov 2019Allowed
Thounaojam Vs Huidrom Dwijendra Singh
Manipur High Court · (2019) 11 MAN CK 0007
Limitation Act, 1963 — Article 137Limitation Act, 1908 — Article 181Code Of Civil Procedure, 1908 — Order 7, Rule 11
High Courts06 Nov 2019
Shagolsem Surajnjoy Singh Vs State Of Manipur
Manipur High Court · (2019) 11 MAN CK 0006
Indian Penal Code, 1860 — Section 304
High Courts06 Nov 2019Allowed
Ningthoujam Tomchou Vs Union Of India And Others
Manipur High Court · (2019) 11 MAN CK 0005
Constitution Of India, 1950 — Article 21, 32, 226, 227Code Of Criminal Procedure, 1973 — Section 178(3), 482Indian Penal Code, 1860 — Section 34, 302, 305, 420
High Courts06 Nov 2019Allowed
Pheiroijam Ningol Karam Ongbi And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 11 MAN CK 0004
Indian Penal Code, 1860 — Section 34, 302, 305, 420Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75Code Of Criminal Procedure, 1973 — Section 174
High Courts05 Nov 2019Dismissed
Sanasam Bira Singh Vs Ningthoujam Mangi And Others
Manipur High Court · (2019) 11 MAN CK 0003
Conduct Of Elections Rules, 1961 — Rule 89Representation Of The People Act, 1951 — Section 81(1), 123, 123(6)
High Courts05 Nov 2019Allowed
K. Dhananjoy Singh And Others Vs Chief Secretary And Others
Manipur High Court · (2019) 11 MAN CK 0002
Constitution Of India, 1950 — Article 14
High Courts05 Nov 2019Dismissed
Khumanthem Khelendro Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 11 MAN CK 0001
Constitution Of India, 1950 — Article 14, 32, 226, 227Arbitration Act, 1940 — Section 9, 33, 32
High Courts24 Oct 2019Allowed
Ningthoujam Chandikumar Singh Vs State Of Manipur And Others
Manipur High Court · (2019) 10 MAN CK 0017
High Courts23 Oct 2019Allowed
H. Ngauning And Other Vs State Of Manipur And Others
Manipur High Court · (2019) 10 MAN CK 0016
Constitution Of India, 1950 — Article 14, 21, 300A
High Courts18 Oct 2019Allowed
Shalini Chingtham And Others Vs Manipur Public Service Commission And Others
Manipur High Court · (2019) 10 MAN CK 0015
Constitution Of India, 1950 — Article 12, 14, 16, 32, 162, 226, 309, 311, 315, 320Manipur Public Service Commission (Procedure And Conduct Of Business) Rules, 2011 — Rule 26, 26A, 26A(8), 26A(9), 26B, 26B(xii)Competitive Examination Rules, 2010 — Rule 3, 6
High Courts17 Oct 2019Allowed
Md. Fajur Rahim Vs State Of Manipur And Others
Manipur High Court · (2019) 10 MAN CK 0014
Waqf Act, 1995 — Section 2(c), 2(h), 13(2)(1), 14, 14(1)(b), 14(1)(c), 14(1)(d), 14(1)(e), 14(9), 21, 106Manipur Waqf Board (Conduct Of Election) Rules, 1997 — Rule 5, 37
High Courts14 Oct 2019Dismissed
Thounaojam Tejkumar Singh Vs State Of Manipur
Manipur High Court · (2019) 10 MAN CK 0006
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 6, 25Code Of Criminal Procedure, 1973 — Section 164, 227, 228
High Courts14 Oct 2019Allowed
Md. Feroz Khan And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 10 MAN CK 0005
Constitution Of India, 1950 — Article 14
High Courts11 Oct 2019Allowed
Rd. Chawan And Others Vs State Of Manipur And Others
Manipur High Court · (2019) 10 MAN CK 0008
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 437(1), 437(3), 438, 438(1), 438(2), 439(1)