High Courts17 Feb 2021Allowed
Shorokhaibam Dwijamani Singh Vs State Of Manipur & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0053
COURT ARCHIVE
Manipur High Court judgments, 2021
260 judgments · page 11 of 13
High Courts16 Feb 2021
State Of Manipur Vs Thounaojam Brinda.
Manipur High Court · (2021) 02 MAN CK 0063
Code Of Criminal Procedure, 1973 — Section 173(8)
High Courts16 Feb 2021Disposed Of
Naorem Mangol Devi Vs State Of Manipur & Anr.
Manipur High Court · (2021) 02 MAN CK 0062
High Courts16 Feb 2021
Md Nasir Khan Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 02 MAN CK 0061
High Courts16 Feb 2021Disposed Of
Huidrom Dhiren Singh & 6 Ors. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0060
High Courts16 Feb 2021
Md. Abdur Rahman Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 02 MAN CK 0059
High Courts16 Feb 2021
K. S. Ngaranmi. Vs State Of Manipur & 7 Ors.
Manipur High Court · (2021) 02 MAN CK 0058
High Courts16 Feb 2021Disposed Of
Km. Punata Hanglem Vs National Institute
Manipur High Court · (2021) 02 MAN CK 0009
High Courts12 Feb 2021
L. Ibomcha Singh. Vs L. Jayantakumar Singh & 6 Ors.
Manipur High Court · (2021) 02 MAN CK 0025
Representation Of The People Act, 1951 — Section 112(2)
High Courts12 Feb 2021Allowed
S. Manglemjao Singh Vs Union Of India
Manipur High Court · (2021) 02 MAN CK 0007
All India Services Act, 1951 — Section 2, 2A, 3(1)All India Services (Death-cum-Retirement Benefits) Rules, 1958 — Rule 1(2)(b), 2a, 6, 6(2)(b), 6(1)(b)(iii)All India Service (Discipline & Appeal) Rules, 1969 — Rule 3(1B), 3(1C), 8, 10
High Courts12 Feb 2021Allowed
Unemployed Youth Welfare Organization Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0002
High Courts10 Feb 2021
Rajkumar Surendra Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0031
High Courts10 Feb 2021
Dr.Kh. Loken Singh Vs Rajkumar Imo Singh & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0024
High Courts10 Feb 2021Disposed Of
Thingbaijam Bimolata Devi Vs State Of Manipur & Anr.
Manipur High Court · (2021) 02 MAN CK 0023
High Courts10 Feb 2021
Ningombam Ibochouba Singh Vs State Of Manipur.
Manipur High Court · (2021) 02 MAN CK 0022
High Courts10 Feb 2021Disposed Of
Thangchunghnung Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0006
Manipur (Hill Areas) District Councils Act, 1971 — Section 49
High Courts09 Feb 2021Allowed
Laishram (Ongbi) Hemabati Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0005
National Security Act, 1980 — Section 3(2)Constitution Of India, 1950 — Article 21
High Courts05 Feb 2021
Mainam Somen Singh & 4 Ors. Vs State Of Manipur & 21 Ors.
Manipur High Court · (2021) 02 MAN CK 0027
High Courts04 Feb 2021
Thokchom Sanathoi Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0032