High Courts24 Nov 2021Allowed
Y. Thaiba Vs State Of Manipur & Ors
Manipur High Court · (2021) 11 MAN CK 0034
Constitution Of India, 1950 — Article 12
COURT ARCHIVE
Manipur High Court judgments, 2021
260 judgments · page 2 of 13
High Courts22 Nov 2021Allowed
Lunsat Kipgen Vs State Of Manipur & Ors
Manipur High Court · (2021) 11 MAN CK 0032
Constitution Of India, 1950 — Article 14, 226
High Courts19 Nov 2021Disposed Of
Konthoujam Gourashankar Singh Vs Secretary/Principal Secretary/ Commissioner & 2 Ors
Manipur High Court · (2021) 11 MAN CK 0031
High Courts19 Nov 2021Dismissed
Lairikyengbam (N) Tourangbam (O) Babikarani @ Veda Devi & Anr Vs Longjam Ibohal Singh & Anr
Manipur High Court · (2021) 11 MAN CK 0025
Code Of Civil Procedure, 1908 — — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts16 Nov 2021
Rameshwar Waikhwa & 7 Ors Vs State Of Manipur & 4 Ors
Manipur High Court · (2021) 11 MAN CK 0020
Code Of Civil Procedure, 1908 — — Order 1 Rule (8)
High Courts16 Nov 2021
Alhaj Keramat Ali & Anr Vs Nongmaithem Herojit Singh
Manipur High Court · (2021) 11 MAN CK 0017
High Courts16 Nov 2021
Sanasam Shyamaanda Mangang Vs State Of Manipur & 2 Ors
Manipur High Court · (2021) 11 MAN CK 0013
High Courts15 Nov 2021Disposed Of
RK Angangbi Singh Vs Commissioner Of Customs & 3 Ors
Manipur High Court · (2021) 11 MAN CK 0010
High Courts15 Nov 2021
K. Kumar Singh & Ors Vs L. Ibotombi
Manipur High Court · (2021) 11 MAN CK 0009
High Courts12 Nov 2021
Naresh Maimom Vs Union Of India & Ors
Manipur High Court · (2021) 11 MAN CK 0008
High Courts12 Nov 2021Dismissed
Rajkumar Shivachandra Singh Vs Maibam Sarat Singh
Manipur High Court · (2021) 11 MAN CK 0007
Representation Of The People Act, 1951 — Section 97, 97(1), 98, 101, 112(3)
High Courts29 Oct 2021
Dr. Kh Loken Singh Vs Rajkumar IMO Singh
Manipur High Court · (2021) 10 MAN CK 0041
High Courts29 Oct 2021Allowed
N.Thangkhankhual Vs State Of Manipur & Others
Manipur High Court · (2021) 10 MAN CK 0040
High Courts29 Oct 2021
Y. Nirmolchand Singh & 6 Ors Vs Bar Council Of Manipur (BCM) & Anr
Manipur High Court · (2021) 10 MAN CK 0038
High Courts21 Oct 2021Dismissed
Contractor’s Association, RIMS Vs Regional Institute Of Medical Sciences & Ors
Manipur High Court · (2021) 10 MAN CK 0030
Manipur Societies Registration Act, 1989 — Section 7(1)
High Courts18 Oct 2021Allowed
Leishangthem Dilip Singh Vs State Of Manipur
Manipur High Court · (2021) 10 MAN CK 0027
Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts18 Oct 2021
K. Ibotomba Singh Vs State Of Manipur & 3 Ors
Manipur High Court · (2021) 10 MAN CK 0022
High Courts18 Oct 2021Disposed Of
Ningam Siro & 5 Ors Vs State Of Manipur & 3 Ors
Manipur High Court · (2021) 10 MAN CK 0021
Manipur Public Premises (Eviction Of Unauthorised Occupants) Act, 1978 — Section 3(1)
High Courts11 Oct 2021Disposed Of
Ng. Kumar Singh Vs State Of Manipur
Manipur High Court · (2021) 10 MAN CK 0014
Code Of Civil Procedure, 1908 — — Section 34, 80
High Courts11 Oct 2021Dismissed
M/s Nezone Pipes & Structures Vs State Of Manipur & Ors
Manipur High Court · (2021) 10 MAN CK 0012