High CourtsSingle Bench(2021) 11 MAN CK 0009

K. Kumar Singh & Ors vs L. Ibotombi

Manipur High Court · Decided on 15 November 2021

HON’BLE JUDGES
MV Muralidaran, J
CASE NUMBER
Regular Second Appeal No. 5 Of 2006

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

7 paragraphs · 174 words

MV Muralidaran, J

(Through video conference)

[1] Heard Mr. Kh. Chonjon, learned senior counsel for the petitioner and Mr. Devajit, learned counsel for the respondent.

[1] Pursuant to the order of this Court dated 26.10.2021 since no lower court records are not sent and no reply has been received from the lower court, this Court directed the learned District & Sessions Judge, Manipur West to take effective steps to find out the lower court records in original suit No.66/1971/93/1972/1-A/1997 and sent the same to this Court but there is no report from the learned District & Sessions Judge, Manipur West.

[2] Therefore, the learned District & Sessions Judge, Imphal West is directed to report or find out the bundle in original suit No.66/1971/93/1972/1-A/199 without any further delay and produce before this Court on or before 09.12.2021.

[3] Therefore, post this matter finally on 09.12.2021 as part heard as first item.

[4] Registry is directed to issue copy of this order to both the parties and the District & Sessions Judge, Imphal West on 16.11.2021.