High Courts08 Jul 2021
Yelam Ratan Singh @ Khamba @ Taton Vs Officer In Charge Imphal Police Station
Manipur High Court · (2021) 07 MAN CK 0029
COURT ARCHIVE
Manipur High Court judgments, 2021
260 judgments · page 4 of 13
High Courts08 Jul 2021
Maibam Sarat @ Chaoren Meitei Vs Officer In Charge Imphal Police Station
Manipur High Court · (2021) 07 MAN CK 0020
High Courts06 Jul 2021
All Manipur School Student Transporter Assn Vs Rajesh Kumar
Manipur High Court · (2021) 07 MAN CK 0023
High Courts17 Jun 2021Disposed Of
Irengbam Bijenkumar Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2021) 06 MAN CK 0018
High Courts09 Jun 2021
Khoirom Prasanta Meetei Vs Union Of India & 4 Ors
Manipur High Court · (2021) 06 MAN CK 0013
High Courts07 Jun 2021
Hundung Victim Development Vs Rajiv Gauha, IAS & Others
Manipur High Court · (2021) 06 MAN CK 0016
High Courts04 Jun 2021
Kapil Kumar Singh Vs Officer-In-Charge
Manipur High Court · (2021) 06 MAN CK 0003
High Courts02 Jun 2021
Naresh Maimom Vs Union Of India & Ors.
Manipur High Court · (2021) 06 MAN CK 0009
High Courts20 May 2021
Angman Paris Maring Vs State of Manipur; & Ors.
Manipur High Court · (2021) 05 MAN CK 0009
High Courts18 May 2021
Naresh Maimom Vs Union Of India; & Ors.
Manipur High Court · (2021) 05 MAN CK 0008
High Courts13 May 2021
Aribam Jankinath Sharma Vs State Of Manipur; & Ors.
Manipur High Court · (2021) 05 MAN CK 0007
Disaster Management Act, 2005 — Section 20(2)(a), 22
High Courts10 May 2021
Naresh Maimom Vs Union Of India & 5 Others.
Manipur High Court · (2021) 05 MAN CK 0011
High Courts10 May 2021
N.Chandrama Devi Vs Officer-In-Charge
Manipur High Court · (2021) 05 MAN CK 0006
Indian Penal Code, 1860 — Section 34, 302
High Courts10 May 2021Disposed Of
N. Herachandra Singh Vs State Of Manipur
Manipur High Court · (2021) 05 MAN CK 0004
High Courts10 May 2021Disposed Of
Thongam Sanatomba Singh, Vs State Of Manipur
Manipur High Court · (2021) 05 MAN CK 0003
High Courts10 May 2021Disposed Of
Thokchom Nidhubon Singh Vs State Of Manipur
Manipur High Court · (2021) 05 MAN CK 0002
Rights Of Persons With Disabilities Act, 2016 — Section 34Constitution Of India, 1950 — Article 14, 16
High Courts03 May 2021Allowed
Nandita Haksar Vs State Of Manipur
Manipur High Court · (2021) 05 MAN CK 0001
Constitution Of India, 1950 — Article 14, 19, 19(1)(d), 19 (1)(e), 21, 51, 141
High Courts30 Apr 2021Dismissed
Ningambam Inaomacha Singh Vs V. Vulumang & Anr.
Manipur High Court · (2021) 04 MAN CK 0018
High Courts30 Apr 2021
Ng. Ekashini Devi Vs State Of Manipur
Manipur High Court · (2021) 04 MAN CK 0017
High Courts30 Apr 2021Disposed Of
Kuhelika Guha. Vs Union Of India & 5 Ors.
Manipur High Court · (2021) 04 MAN CK 0016