High Courts11 Oct 2021
Thokchom Sanathoi Singh Vs State Of Manipur
Manipur High Court · (2021) 10 MAN CK 0009
COURT ARCHIVE
Manipur High Court judgments, 2021
260 judgments · page 3 of 13
High Courts27 Sept 2021Disposed Of
Laishram Gojendra Vs State Of Manipur & 195 Ors
Manipur High Court · (2021) 09 MAN CK 0005
High Courts13 Sept 2021
Thathang Langel@ L. Paukhanthang & 5 Ors Vs M/S Kanglasha Construction & Supply & 5 Ors
Manipur High Court · (2021) 09 MAN CK 0003
Constitution Of India, 1950 — Article 226(3)
High Courts27 Aug 2021
Huirongbam Kiromani Singh Vs Seram Neken Singh And 3 Others
Manipur High Court · (2021) 08 MAN CK 0013
Code Of Criminal Procedure, 1973 — Section 202
High Courts24 Aug 2021
R.K. Sonarjit Singh Vs Punjab National Bank
Manipur High Court · (2021) 08 MAN CK 0012
High Courts24 Aug 2021
Tourangbam Netrajit Singh Vs Sohail Aktar
Manipur High Court · (2021) 08 MAN CK 0011
High Courts05 Aug 2021
Atom Shaolin Meitei & 2 Ors Vs State of Manipur & 4 Ors
Manipur High Court · (2021) 08 MAN CK 0007
High Courts04 Aug 2021
Yambem Devendro Singh Vs Manipur Legislative Assembly
Manipur High Court · (2021) 08 MAN CK 0001
High Courts02 Aug 2021Disposed Of
Moirangthem Maipak Singh Vs State of Manipur
Manipur High Court · (2021) 08 MAN CK 0009
High Courts27 Jul 2021Allowed
Lunkhomang Haokip Vs Union Of India
Manipur High Court · (2021) 07 MAN CK 0024
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 25, 28, 29, 30, 35, 37, 41, 41(1), 41(2), 41(3), 42, 42(1), 42(2), 42, 42(1), 43, 44, 45, 46, 47, 48, 49, 50, 50(1), 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68Code Of Criminal Procedure, 1973 — Section 439, 482
High Courts23 Jul 2021
Elangbam Ranjita Vs State Of Manipur & Anr
Manipur High Court · (2021) 07 MAN CK 0021
National Security Act, 1980 — Section 3(2)High Court Of Manipur Case Management Rules, 2019 — Rule IIConstitution Of India, 1950 — Article 21
High Courts15 Jul 2021Allowed
Laishram Biramangol Singh Vs State Of Manipur
Manipur High Court · (2021) 07 MAN CK 0018
High Courts15 Jul 2021Disposed Of
Soram Prabhabati Devi Vs State Of Manipur & 2 Ors
Manipur High Court · (2021) 07 MAN CK 0015
High Courts14 Jul 2021Disposed Of
P. Chandrakumar Singh Vs State Of Manipur & 2 Ors
Manipur High Court · (2021) 07 MAN CK 0011
High Courts13 Jul 2021
Md. Ayajuddin & 44 Ors Vs State Of Manipur & 2 Ors
Manipur High Court · (2021) 07 MAN CK 0010
High Courts13 Jul 2021
Rina @ Mina & Ors Vs Officer in Charge & Anr
Manipur High Court · (2021) 07 MAN CK 0009
High Courts13 Jul 2021
Wangkhem Sunanda Singh Vs Union Of India
Manipur High Court · (2021) 07 MAN CK 0008
High Courts13 Jul 2021
Osbert Khaling Vs State Of Manipur And 2 Ors
Manipur High Court · (2021) 07 MAN CK 0006
High Courts13 Jul 2021Dismissed
T. Thangzalam Haokip Vs The Speaker
Manipur High Court · (2021) 07 MAN CK 0005
Constitution Of India, 1950 — Article 166(1), 190(3), 190(3)(b), 191(1), 191(2), 226
High Courts08 Jul 2021
Helen Lallienmawi Joute Vs State Of Manipur
Manipur High Court · (2021) 07 MAN CK 0031