High Courts25 Oct 2023
Soibam Jaminikanta Singh & 4 Ors Vs Officer-in-Charge, Thoubal Police Station & 4 Ors
Manipur High Court · (2023) 10 MAN CK 0040
Indian Penal Code, 1860 — Section 34, 302, 325, 326, 380, 384, 427, 448
COURT ARCHIVE
Manipur High Court judgments, 2023
84 judgments · page 2 of 5
High Courts20 Oct 2023Disposed Of
Manipur Softball Association Vs Softball Association Of India & 2 Ors
Manipur High Court · (2023) 10 MAN CK 0031
High Courts06 Oct 2023
Samarjit Singh Vs Union Of India And 5 Ors
Manipur High Court · (2023) 10 MAN CK 0014
High Courts27 Sept 2023Allowed
Laishram (N) Thiyam (O) Sarita Devi Vs Officer-In-Charge Of Imphal Police Station, Imphal West, Manipur & Ors
Manipur High Court · (2023) 09 MAN CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 306, 498-A(a)
High Courts23 Aug 2023Allowed
Mohammad Manojuddin Vs The Commissioner (Home), Government Of Manipur At Old Secretariat, Imphal P.O. & P.S.- Imphal, Imphal West, Pin Code-795001, Manipur & Ors
Manipur High Court · (2023) 08 MAN CK 0050
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act (PIT-ND & PS Act), 1988 — Section 3(1)Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 21(b)Constitution Of India, 1950 — Article 226
High Courts22 Aug 2023
Ningthoujam Thoibi Devi Vs State Of Manipur & 3 Ors.
Manipur High Court · (2023) 08 MAN CK 0044
High Courts28 Jul 2023Allowed
Thongram Binoy Singh Vs Hemam Asha Devi
Manipur High Court · (2023) 07 MAN CK 0021
Code Of Civil Procedure, 1908 — Section 152Code Of Criminal Procedure, 1973 — Section 362
High Courts28 Jul 2023
Kishorchandra Wangkhem @ Wangkhemcha Wanthoi Vs State Of Manipur
Manipur High Court · (2023) 07 MAN CK 0020
High Courts28 Jul 2023
Momota Wahengbam & 2 Ors. Vs Manipur University & 4 Ors.
Manipur High Court · (2023) 07 MAN CK 0018
High Courts27 Jul 2023
Kh. Kalachand Singh Vs Union Of India & 3 Ors.
Manipur High Court · (2023) 07 MAN CK 0022
High Courts07 Jul 2023Allowed
Aribam Sidik Ali Vs Commissioner (Home)/Special Secretary (Home), Government Of Manipur At Old Secretariat, Imphal P.O. & P.S.-Imphal, Imphal West, Pin Code-795001, Manipur & Ors.
Manipur High Court · (2023) 07 MAN CK 0007
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act (PIT-ND & PS Act), 1988 — Section 3(1), 3(2), 3(3), 21(b), 29
High Courts07 Jul 2023Disposed Of
ThongamBinoy Singh Vs Hemam Asha Devi
Manipur High Court · (2023) 07 MAN CK 0001
Code Of Criminal Procedure, 1973 — Section 249, 256, 482Negotiable Instrument Act, 1881 — Section 142(b)Limitation Act, 1963 — Section 14
High Courts06 Jul 2023
Chongtham Bijaya Devi & 6 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2023) 07 MAN CK 0005
High Courts09 Jun 2023
Ch. Kanonbala Devi Vs Union Of India & 2 Ors
Manipur High Court · (2023) 06 MAN CK 0010
High Courts26 May 2023
NP. Damodaran Vs State Of Manipur & Ors.
Manipur High Court · (2023) 05 MAN CK 0034
Central Civil Services (Pension) Rules, 1972 — Rule 9(4), 69
High Courts16 May 2023
Ningombam Achouba Singh Vs Union Of India & Anr.
Manipur High Court · (2023) 05 MAN CK 0017
High Courts16 May 2023Dismissed
Moirangthem Kunjahari Singh Vs State Of Manipur Represented By The Commissioner (Education/S), Government Of Manipur, Imphal - 795001 & Ors
Manipur High Court · (2023) 05 MAN CK 0014
High Courts15 May 2023Disposed Of
Chongtham Kunjarani Devi Vs State Of Manipur & 2 Ors.
Manipur High Court · (2023) 05 MAN CK 0012
High Courts09 May 2023Allowed
State Of Manipur Represented By The Chief Secretary, Government Of Manipur & Ors. Vs Mutum Churamani Meetei & Ors
Manipur High Court · (2023) 05 MAN CK 0010
High Courts04 May 2023Allowed/ Disposed Of
Mongjam Tombi Singh Vs Md. Najakat Ali & Ors
Manipur High Court · (2023) 05 MAN CK 0001
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 101, 102Code Of Civil Procedure, 1908 — Order 7 Rule 6, Order 8 Rule 1A(3)