High Courts15 Mar 2023
Moirangthem Shyamshodor Singh Vs State Of Manipur & Ors.
Manipur High Court · (2023) 03 MAN CK 0033
COURT ARCHIVE
Manipur High Court judgments, 2023
84 judgments · page 4 of 5
High Courts10 Mar 2023
Maisnam Lukhoi Singh & 11 Ors. Vs State Of Manipur & 4 Ors.
Manipur High Court · (2023) 03 MAN CK 0015
National Highway Act, 1956 — Section 3
High Courts03 Mar 2023
Ningthoujam Thoibi Devi Vs State Of Manipur & 73 Ors
Manipur High Court · (2023) 03 MAN CK 0014
High Courts03 Mar 2023
Salam Ranjan Meetei Vs Union Of India & Anr
Manipur High Court · (2023) 03 MAN CK 0012
High Courts03 Mar 2023Disposed Of
Laishram Ibomcha Alias Imocha Singh And 6 Others Vs R.K. Surendro Singh
Manipur High Court · (2023) 03 MAN CK 0005
Manipur Land Revenue and Land Records Act, 1960 — Section 95Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts02 Mar 2023
Mala Lisham & Anr. Vs State Of Manipur & 2 Ors
Manipur High Court · (2023) 03 MAN CK 0001
High Courts24 Feb 2023Dismissed
Anilkumar Singh Vs Union Of India & Ors.
Manipur High Court · (2023) 02 MAN CK 0064
High Courts24 Feb 2023Dismissed
Dr. N. Surbala Devi Vs State Of Manipur & Ors.
Manipur High Court · (2023) 02 MAN CK 0063
High Courts17 Feb 2023
Moirangthem Imochandra Singh Vs State Of Manipur & 3 Ors.
Manipur High Court · (2023) 02 MAN CK 0052
High Courts10 Feb 2023
Hafiz Salatur Rahaman Vs State Of Manipur & 402 Ors.
Manipur High Court · (2023) 02 MAN CK 0039
High Courts31 Jan 2023Dismissed
R.K. Sanajaoba Singh & Ors Vs Sorensangbam Enjibala Devi
Manipur High Court · (2023) 01 MAN CK 0089
Code Of Civil Procedure, 1908 — Section 100, 100(5)Registration Act, 1908 — Section 23A, 28, 49, 77, 87Evidence Act, 1872 — Section 92
High Courts31 Jan 2023Dismissed
M/S Gaikhonlung Panmei Vs Food Corporation Of India Through The Chairman And Managing Director, Having Its Office At 16-20, Barakhamba Lane, New Delhi � 110001, India & Ors
Manipur High Court · (2023) 01 MAN CK 0087
Contract Act, 1872 — Section 5, 73, 74
High Courts31 Jan 2023
M/s. K. Pro Infra Works Private Limited. Vs Loktak Development Authority Ors.
Manipur High Court · (2023) 01 MAN CK 0083
Arbitration And Conciliation Act, 1996 — Section 11(6), 15, 29A
High Courts30 Jan 2023Disposed Of
Naorem Chaoduri Singh & 2 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2023) 01 MAN CK 0080
High Courts18 Jan 2023Allowed
Haobijam Nabachandra Singh Vs Union Of India & Ors
Manipur High Court · (2023) 01 MAN CK 0040
High Courts13 Jan 2023
Md. Thambou Alias Niyaj Ali & 7 Ors Vs Md. Islamuddin & 7 Ors
Manipur High Court · (2023) 01 MAN CK 0025
Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 99
High Courts10 Jan 2023
Kiran Aheibam And Another Vs State Of Manipur & 2 Ors
Manipur High Court · (2023) 01 MAN CK 0024
High Courts10 Jan 2023Disposed Of
Sher Singh Vs Shyam Kumar & 47 Ors
Manipur High Court · (2023) 01 MAN CK 0023
High Courts10 Jan 2023Disposed Of
Basudev Singh Vs Shyam Kumar & 47 Ors
Manipur High Court · (2023) 01 MAN CK 0022
High Courts10 Jan 2023Dismissed
Yumnam Sharat Singh Vs State Of Manipur Through The Principal Secretary/Commissioner/Secretary (MAHUD), Govt. Of Manipur, Imphal, Manipur-795001
Manipur High Court · (2023) 01 MAN CK 0020
Manipur Municipality Act, 1994 — Section 43