High Courts16 Jan 2018Allowed
Shri. Yangmi Haorei & Ors. Vs The State of Manipur & Ors.
Manipur High Court · (2018) 01 MAN CK 0010
Constitution of India, Article 14, Article 21, Article 19, Article 12, Article 25, Article 26, Art
COURT ARCHIVE
Manipur High Court judgments, 2018
64 judgments · page 4 of 4
High Courts04 Jan 2018Dismissed
Thounaojam Shyamkumar Vs Dr. Nimaichand Luwang & Anr
Manipur High Court · (2018) 01 MAN CK 0009
Constitution of India, Article 173 - Qualification for membership of the State LegislatureCode of Civil Procedure, 1908, Section 151, Order
High Courts04 Jan 2018Dismissed
Bidyaran Ayekpam & Ors Vs State of Manipur & Ors
Manipur High Court · (2018) 01 MAN CK 0008
Constitution of India, Article 309 -Manipur Civil Service Rules, 1965, - Rule 16, Rule 4(2), Rule 5(2), Rule 27, Rule 28(1), Rule 27(2), Rule 27(3), Rule 16(2), Rule 62(d), Rule 28(i)(d)
High Courts04 Jan 2018
M/S Northern Agency Vs The Food Corporation of India & Ors
Manipur High Court · (2018) 01 MAN CK 0004