High Courts03 Aug 2018Dismissed
M/s R.K.& Co And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 08 MAN CK 0009
Constitution Of India, 1950 — Article 215
COURT ARCHIVE
Manipur High Court judgments, 2018
64 judgments · page 3 of 4
High Courts03 Aug 2018Dismissed
Konsam Shital Meitei And Others Vs Kharibam Hitler Singh And Others
Manipur High Court · (2018) 08 MAN CK 0008
Constitution Of India, 1950 — Article 137, 147, 226Code Of Civil Procedure, 1908 — Order 47 Rule 1Supreme Court Rules, 1966 — Order 40
High Courts01 Aug 2018Dismissed
State Of Manipur And Others Vs All Manipur Public Health Engineering Departmen And Others
Manipur High Court · (2018) 08 MAN CK 0011
Constitution Of India, 1950 — Article 137, 226Terminal Benefits Rules, 1978 — Rule 6A, 6B
High Courts26 Jul 2018Dismissed
Md. Fajur Rahim And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 07 MAN CK 0002
Waqf Act, 1995 — Section 99
High Courts24 Jul 2018Allowed
Maisnam Brajnewb Singh And Others Vs State Of Manipur And Others
Manipur High Court · (2018) 07 MAN CK 0001
Constitution Of India, 1950 — Article 14, 16, 16(1), 226
High Courts28 Feb 2018Allowed
Haobijam Ibeni Devi Vs State Of Manipur
Manipur High Court · (2018) 02 MAN CK 0005
High Courts27 Feb 2018Allowed
Herojit Singh Vs Union Of India And Ors
Manipur High Court · (2018) 02 MAN CK 0006
High Courts23 Feb 2018
Kumarjit Singh Vs Union Of India And Ors
Manipur High Court · (2018) 02 MAN CK 0007
High Courts21 Feb 2018Dismissed
State Of Manipur And Anr Vs M Kheroda Devi
Manipur High Court · (2018) 02 MAN CK 0008
High Courts20 Feb 2018
Md Abdul Wahab And Ors Vs State Of Manipur And Ors
Manipur High Court · (2018) 02 MAN CK 0009
High Courts13 Feb 2018
The State of Manipur Vs Irungbam Shyam Singh
Manipur High Court · (2018) 02 MAN CK 0002
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions
High Courts07 Feb 2018Dismissed
L. Hemingthang Khongsai Vs State of Manipur
Manipur High Court · (2018) 02 MAN CK 0004
Code of Criminal Procedure, 1973, Section 397, Section 161, Section 216 - Calling for records to exercise powers of revision - Examination of witnesses by police - Court m
High Courts02 Feb 2018Dismissed
M. Biramangol Singh Vs The State of Manipur
Manipur High Court · (2018) 02 MAN CK 0003
Constitution of India, Article 309, Article 235 - Recruitment and conditions of service of persons serving the Union or a State - Control over subordinate Courts
High Courts01 Feb 2018
Smt. Khulem Sundari Devi Vs The State of Manipur
Manipur High Court · (2018) 02 MAN CK 0001
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts30 Jan 2018Dismissed
The State of Manipur & Ors Vs Shri P. Thoiba Singh & Ors
Manipur High Court · (2018) 01 MAN CK 0007
Code of Civil Procedure, 1908, Section 151, Order 18Rule 17, Order 18Rule 4 - Saving of Inherent powers of Court
High Courts30 Jan 2018Allowed
The Sendra Youth Club & Anr Vs The State of Manipur & Ors
Manipur High Court · (2018) 01 MAN CK 0003
High Courts24 Jan 2018Dismissed
Semon Gurung Vs District Magistrate, Bishnupur, Manipur & Ors
Manipur High Court · (2018) 01 MAN CK 0006
Constitution of India, Article 22(5), Article 22 - Protection against arrest and detention in certain cases - Protection against arrest and detention in certain casesIndian
High Courts19 Jan 2018Disposed off
K. Swarnalata Devi & Anr. Vs The State of Manipur & Ors.
Manipur High Court · (2018) 01 MAN CK 0002
High Courts19 Jan 2018Disposed off
K. Swarnalata Devi & Anr Vs The State of Manipur & Ors
Manipur High Court · (2018) 01 MAN CK 0001
High Courts18 Jan 2018
Shri NingombamRameshwar Singh Vs The Bharat Petroleum Corporation Limited & Ors.
Manipur High Court · (2018) 01 MAN CK 0005
Manipur Municipalities Act, 1994, Section 168 - Certain offensive and dangerous trades not to be established within the limits to be fixed by the municipality without licence