High Courts29 May 2015Disposed off
Shamurailatpam Sanjoy Sharma Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0012
COURT ARCHIVE
Manipur High Court judgments, 2015
152 judgments · page 4 of 8
High Courts29 May 2015Disposed off
Ngangom Aruni Devi Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0011
High Courts29 May 2015Disposed off
Irom (O) Shamila Yumnam and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0010
High Courts29 May 2015Dismissed
N. Nanda Shyam Singh Vs The Union of India and Others
Manipur High Court · (2015) LabIC 3323
High Courts26 May 2015
Pebam Santosh Singh Vs The Union of India and Others
Manipur High Court · (2015) 05 MAN CK 0013
High Courts26 May 2015Allowed
Ahongshangbam Surenjit Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0008
Constitution of India, 1950 - Article 16
High Courts25 May 2015Dismissed
The National Insurance Co. Ltd. Vs Achoubi Begum and Others
Manipur High Court · (2015) 3 ACC 613 : (2015) 146 FLR 730 : (2015) 3 LLJ 391
Motor Vehicles Act, 1988 - Section 147, 147(1)(b)Workmens Compensation Act, 1923 - Section 30
High Courts25 May 2015
Pangeijam Muhon Singh and Others Vs Paonam Gouramohon and Others
Manipur High Court · (2015) 05 MAN CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 144Evidence Act, 1872 - Section 92
High Courts25 May 2015Dismissed
The National Insurance Company Limited (Imphal Division) Vs Elangbam Brojen Singh and Others
Manipur High Court · (2015) 146 FLR 489
Employees Compensation Act, 1923 - Section 19, 30, 30(1)
High Courts25 May 2015
Moirangthem Yaima Singh Vs Laishram Roma Devi
Manipur High Court · (2015) 05 MAN CK 0005
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts25 May 2015Allowed
Keithellakpam Nabakanta Singh Vs Chongtham Ramananda Singh
Manipur High Court · (2016) AIR (Manipur) 1
Constitution of India, 1950 - Article 227
High Courts22 May 2015Allowed
L. Palandro Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0002
Constitution of India, 1950 - Article 300-A
High Courts21 May 2015
Wahengbam Ningol Nongmaithem Ongbi Chaobi Devi and Others Vs Yumnam Kanhai Singh and Others
Manipur High Court · (2015) 05 MAN CK 0003
Transfer of Property Act, 1882 - Section 3
High Courts21 May 2015Disposed off
Naorem Brajakishore Singh Vs Naorem Shyamsunder Singh and Others
Manipur High Court · (2015) 05 MAN CK 0001
Benami Transactions (Prohibition) Act, 1988 - Section 4, 4(1)
High Courts19 May 2015Allowed
The Board of Secondary Education and Others Vs The State Chief Information Commissioner and Others
Manipur High Court · AIR 2015 Manipur 19
Right to Information Act, 2005 - Section 18, 18(1), 18(1)(a), 18(1)(b), 18(1)(c)
High Courts19 May 2015Allowed
Law Veikhui Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0024
Constitution of India, 1950 - Article 14
High Courts19 May 2015
Election Commission of India and Others Vs Keisham Rojen Kumar Singh and Others
Manipur High Court · (2016) AIR (Manipur) 12
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 100(1)(d)(iv), 151Constitution of India, 1950 - Article 19(1)(a), 19(1)(i), 32Representation of the People Act, 1951 - Section 100, 117, 2(d), 80, 81
High Courts18 May 2015Allowed
Kangabam Gandhi Singh Vs The District Magistrate and Others
Manipur High Court · (2015) 05 MAN CK 0022
National Security Act, 1980 - Section 3, 3(2)
High Courts18 May 2015Allowed
Waikhom Premchandra Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0021
Constitution of India, 1950 - Article 14, 21, 300-A
High Courts18 May 2015Dismissed
T. Manzaching Vs The State of Manipur and Others
Manipur High Court · (2015) 05 MAN CK 0020