High Courts06 Oct 2015
Wahengbam Bikendro Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 5 GLT 14 : (2015) LabIC 4430
Constitution of India, 1950 - Article 14, 16
COURT ARCHIVE
Manipur High Court judgments, 2015
152 judgments · page 2 of 8
High Courts05 Oct 2015
Thoudam Rajen Singh and Others Vs The Manipur Public Service Commission and Others
Manipur High Court · (2016) 1 GLT 74
High Courts01 Oct 2015Disposed off
XXX Vs The State of Manipur and Others
Manipur High Court · (2016) 1 GLT 7
High Courts29 Sept 2015
Wahengbam Opendro Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2016) 1 GLT 172
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4), Order 23 Rule 23Manipur Municipalities Act, 1994 - Section 22, 24, 27, 31, 31(2)(i)
High Courts29 Sept 2015Dismissed
The Manipur University and Others Vs Purna Chandra Thoudam
Manipur High Court · (2015) 09 MAN CK 0009
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 226
High Courts24 Sept 2015Dismissed
Laishram Haridas Singh and Others Vs State of Manipur and Others
Manipur High Court · (2015) 5 GLT 501
Arms Act, 1959 - Section 25(1-A), 27, 30Criminal Procedure Code, 1973 (CrPC) - Section 438Explosive Substances Act, 1908 - Section 4
High Courts23 Sept 2015Allowed
All Manipur Forest Department Employees and Workers Union Vs The State of Manipur and Others
Manipur High Court · (2015) 09 MAN CK 0007
High Courts22 Sept 2015Allowed
Jagdish Prasad Mandawra Vs The Union of India and Others
Manipur High Court · (2015) 09 MAN CK 0006
Constitution of India, 1950 - Article 14
High Courts22 Sept 2015Disposed off
Th. Debendra Kumar Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 09 MAN CK 0005
High Courts09 Sept 2015Dismissed
Abdul Kadir Vs Ebemton
Manipur High Court · (2015) 09 MAN CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts04 Sept 2015Dismissed
Kaphungkan K. Shimray and Others Vs State of Manipur and Others
Manipur High Court · (2016) 1 GLT 179
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(2), 157, 173, 173(2)Penal Code, 1860 (IPC) - Section 120(b), 34, 379, 402, 403
High Courts03 Sept 2015Allowed
R.K. Angousana Singh Vs The State of Manipur and Others
Manipur High Court · (2015) 09 MAN CK 0002
Right to Information Act, 2005 - Section 16(5)
High Courts02 Sept 2015Dismissed
The National Insurance Co. Ltd. Vs Wangkhem Raniton Devi
Manipur High Court · (2015) 09 MAN CK 0011
Motor Vehicles Act, 1988 - Section 163-A, 166
High Courts02 Sept 2015Disposed off
L. Jayentakumar Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 09 MAN CK 0010
Constitution of India, 1950 - Article 14, 16, 166, 226
High Courts01 Sept 2015Dismissed
Naorem Rakhesh Singh and Others Vs The Manipur University and Others
Manipur High Court · (2015) 09 MAN CK 0001
Central Educational Institutions (Reservation in Admission) Act, 2006 - Section 2, 2(d), 2(d)(1), 2(ia), 3Constitution of India, 1950 - Article 15
High Courts26 Aug 2015Allowed
State of Manipur and Others Vs Vungkhonem and Others
Manipur High Court · (2015) 08 MAN CK 0006
Constitution of India, 1950 - Article 14
High Courts18 Aug 2015Allowed
Shahabuddin Vs The State of Manipur and Others
Manipur High Court · (2015) 08 MAN CK 0005
High Courts18 Aug 2015Dismissed
K. Shyam Vs The State of Manipur and Others
Manipur High Court · (2015) 08 MAN CK 0004
High Courts17 Aug 2015Dismissed
Kh. Ziaul Haque Vs The State of Manipur
Manipur High Court · (2015) 08 MAN CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 438Penal Code, 1860 (IPC) - Section 149, 34, 366, 368
High Courts11 Aug 2015Dismissed
K. Meghachandra Singh Vs Oinam (O) Itamani Devi and Others
Manipur High Court · (2015) 08 MAN CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 116(3), 195(1)(b), 397Penal Code, 1860 (IPC) - Section 120-B, 409, 418, 420, 468