High Courts07 Aug 2015Dismissed
Loitongbam Premanda Singh Vs District Magistrate, Imphal West and Others
Manipur High Court · (2015) 08 MAN CK 0002
Constitution of India, 1950 - Article 22(5)
COURT ARCHIVE
Manipur High Court judgments, 2015
152 judgments · page 3 of 8
High Courts04 Aug 2015Allowed
Oinam Sohodeba Singh and Others Vs The Union of India and Others
Manipur High Court · (2015) 08 MAN CK 0001
Constitution of India, 1950 - Article 14, 15, 16, 16(1), 16(4)
High Courts31 Jul 2015Disposed off
Sinam Sekharjit Singh Vs The Union of India and Others
Manipur High Court · (2015) 07 MAN CK 0005
Constitution of India, 1950 - Article 14, 16, 310, 310(1), 311
High Courts28 Jul 2015Dismissed
Konsam Ranjita Devi and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 07 MAN CK 0004
Constitution of India, 1950 - Article 14, 16
High Courts27 Jul 2015Allowed
State of Manipur and Others Vs Saroz Khan and Others
Manipur High Court · (2015) 07 MAN CK 0003
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 362, 397, 401Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 21(c), 24, 27, 27A
High Courts23 Jul 2015Partly Allowed
R.S. Peter Vs The Collector, Land Acqusition/Ukhrul and Others
Manipur High Court · (2015) 07 MAN CK 0002
Land Acquisition Act, 1894 - Section 11, 18, 23, 25, 30
High Courts21 Jul 2015Dismissed
R.K. Yaiskul Singh and Others Vs The Manipur Public Service Commission (MPSC) and Others
Manipur High Court · (2015) 07 MAN CK 0001
High Courts25 Jun 2015Dismissed
Longjam Narahari Singh Vs The State of Manipur and Others
Manipur High Court · AIR 2015 Manipur 22
Constitution of India, 1950 - Article 19(1)(a), 21, 226
High Courts16 Jun 2015Allowed
Soram Nabakumar Vs The State of Manipur and Others
Manipur High Court · (2015) 3 GLT 722
Constitution of India, 1950 - Article 21
High Courts12 Jun 2015Allowed
Basirjan Begum Vs The State of Manipur and Others
Manipur High Court · (2015) 06 MAN CK 0004
Constitution of India, 1950 - Article 14, 16, 309
High Courts12 Jun 2015Dismissed
Moirangthem Megha Vs The State of Manipur
Manipur High Court · (2015) 06 MAN CK 0003
Arms Act, 1959 - Section 25(1-C)Constitution of India, 1950 - Article 21, 22, 226Criminal Procedure Code, 1973 (CrPC) - Section 151, 161, 167, 41, 41(A)
High Courts09 Jun 2015
Lalzomlien Gangte and Others Vs T. Dongzakai Gangte
Manipur High Court · (2015) 06 MAN CK 0002
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
High Courts08 Jun 2015Dismissed
Aruna Soibam and Others Vs The State of Manipur and Others
Manipur High Court · (2016) AIR (Manipur) 4
High Courts08 Jun 2015Allowed
K. Devananda Sharma Vs The State of Manipur and Others
Manipur High Court · (2015) 06 MAN CK 0008
High Courts08 Jun 2015
Pemla Shaiza and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 06 MAN CK 0001
Commissions of Inquiry Act, 1952 - Section 3
High Courts04 Jun 2015Dismissed
The Divisional Forest Officer Vs Soibam Lenin Singh
Manipur High Court · (2015) 5 FLT 768 : (2015) 3 GLT 699
Forest Act, 1927 - Section 2, 2(4), 2(6), 3(4)(a), 34
High Courts02 Jun 2015Allowed
S. Birachandra Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2015) 06 MAN CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i), 29, 60(3)
High Courts02 Jun 2015Dismissed
Lainingba Mangi Vs Union of India and Others
Manipur High Court · (2015) 06 MAN CK 0012
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 1 Rule 8(2), Order 23 Rule 1, 80, 99
High Courts02 Jun 2015Dismissed
Kshetrimayum Rajendro Singh and Others Vs Lourembam Deben Singh and Others
Manipur High Court · (2015) 06 MAN CK 0011
Constitution of India, 1950 - Article 226
High Courts02 Jun 2015Allowed
Kangabam Ongbi Shakhi Devi and Others Vs Gurumayum Prioybrata Sharma and Others
Manipur High Court · (2015) 06 MAN CK 0007