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Manipur High Court judgments, 2022

97 judgments · page 5 of 5

High Courts11 Mar 2022Allowed/ Partly Allowed

State Of Manipur Vs Yahiya Khan & Ors

Manipur High Court · (2022) 03 MAN CK 0025

Indian Penal Code, 1860 — Section 121, 121AUnlawful Activities (Prevention) Act, 1967 — Section 16(1)(b), 20Arms Act, 1959 — Section 25(1)(a), 25(1B)
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High Courts02 Mar 2022Disposed Of/ Dismissed

Yakup Ali Vs Abdul Rajak & Ors

Manipur High Court · (2022) 03 MAN CK 0004

Manipur Home Guards Act, 1989 — Section 2(b), 3, 4, 6, 6(1), 6(2)Manipur Home Guards Rules, 1996 — Rule 7, 11, 11(1), 11(2)
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High Courts17 Jan 2022Disposed Of

Unknown Vs State Of Manipur & 4 Ors

Manipur High Court · (2022) 01 MAN CK 0002

Medical Termination Of Pregnancy (Amendment) Act, 2021 — Section 3(2), 3(2)(a), 3(2)(b)Indian Medical Council Act, 1856 — Section 2(h)
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