High Courts16 May 2022Disposed Of
United Public Development Club Vs District Collector (Land Acquisition), Imphal West District & Anr
Manipur High Court · (2022) 05 MAN CK 0022
COURT ARCHIVE
Manipur High Court judgments, 2022
97 judgments · page 4 of 5
High Courts16 May 2022Disposed Of
M/S O.B.S. Canteen Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 05 MAN CK 0021
High Courts16 May 2022Disposed Of
Takhellchangbam Tombi Sharma Vs Accountant General (A&E) & 2 Ors
Manipur High Court · (2022) 05 MAN CK 0020
High Courts12 May 2022Disposed Of
Leimapokpam Subhaschandra Singh Vs State Of Manipur
Manipur High Court · (2022) 05 MAN CK 0015
High Courts11 May 2022Dismissed
Mutum Nodiya Singh Vs Shamurailatpam Novendro Sharma & Ors
Manipur High Court · (2022) 05 MAN CK 0012
High Courts11 May 2022
Soibam Gunindro Singh Vs Ongnam Ningol Loidang Devi & 2 Ors
Manipur High Court · (2022) 05 MAN CK 0011
High Courts04 May 2022Allowed
Naorem Nepolian Meitei & Ors Vs Union Of India & Ors
Manipur High Court · (2022) 05 MAN CK 0004
Constitution Of India, 1950 — Article 14, 16
High Courts02 May 2022Disposed Of
Tholung Beshang Vs State Of Manipur & 3 Ors
Manipur High Court · (2022) 05 MAN CK 0001
High Courts29 Apr 2022Disposed Of
Moirangthem Ravikumar Singh Vs State Of Manipur & 25 Ors
Manipur High Court · (2022) 04 MAN CK 0038
High Courts29 Apr 2022Dismissed
Piuthailung Kamei & 32 Ors Vs State Of Manipur & Anr
Manipur High Court · (2022) 04 MAN CK 0035
High Courts29 Apr 2022
Aheibam Joykumar Singh & Anr Vs State Of Manipur & Anr
Manipur High Court · (2022) 04 MAN CK 0033
Manipur Conservation Of Paddy Land And Wetland Act, 2014 — Section 3, 11
High Courts22 Apr 2022Allowed
Central Bureau of Investigation (CBI) Vs Manipur Public Service Commission & 108 Ors
Manipur High Court · (2022) 04 MAN CK 0026
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts12 Apr 2022Dismissed
Yumnam Swamy Singh Vs State Of Manipur
Manipur High Court · (2022) 04 MAN CK 0014
Code Of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 366, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts11 Apr 2022Allowed
Ahanthem Abani Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 04 MAN CK 0016
Manipur Civil Service (Pension) Rules, 1977 — Rule 13Constitution Of India, 1950 — Article 14, 16, 300A
High Courts06 Apr 2022Dismissed
Union Of India; & Anr Vs M/371458 & Ors
Manipur High Court · (2022) 04 MAN CK 0005
High Courts31 Mar 2022
Salam RanjanMeetei Vs Union Of India
Manipur High Court · (2022) 03 MAN CK 0052
High Courts30 Mar 2022Dismissed
Dr. Lallukhum Fimate Vs Dr. Chaltonlien Amo & Ors
Manipur High Court · (2022) 03 MAN CK 0048
Representation Of The People Act, 1951 — Section 8A, 9A, 80, 80A(2), 81, 82, 83, 83(1)(C), 86, 86(6), 86(7), 87, 97, 98, 98(a), 99, 100, 100(1), 100(1)(b), 101, 116A, 117, 123(2), 123(8), 135, 135(A)(1)
High Courts24 Mar 2022Allowed
Md. Iqbal Hussain VsHigh Court Of Manipur & Ors
Manipur High Court · (2022) 03 MAN CK 0045
High Courts24 Mar 2022Dismissed
Siba Veimy, Assistant Conservator Of Forest, Central Forest Division, Forest Department, Government Of Manipur Vs N. Hotolu Achumi
Manipur High Court · (2022) 03 MAN CK 0038
Code Of Criminal Procedure, 1973 — Section 451, 457Indian Forest (Manipur Amendment Act, 2018) — Section 52Manipur Forest Rules, 1971 — Rule 33(a)
High Courts16 Mar 2022Dismissed
State Of Manipur & Ors Maithem Deben Singh & Ors
Manipur High Court · (2022) 03 MAN CK 0027
Land Acquisition Act, 1894 — Section 7, 12(1), 13A, 18General Clauses Act, 1897 — Section 21