High Courts22 Jul 2022
Thokchom Purnachandra Singh & 8 Ors Vs State Of Manipur & Anr
Manipur High Court · (2022) 07 MAN CK 0013
COURT ARCHIVE
Manipur High Court judgments, 2022
97 judgments · page 3 of 5
High Courts18 Jul 2022
V.S Chingnaongam & 14 Ors Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 07 MAN CK 0008
High Courts12 Jul 2022Dismissed
Branch Manager, New India Assurance Co. Ltd., Near Chingmeirong Police Outpost, Eastern Motor Building, Imphal East, P.O. & P.S.- Imphal, Manipur, Pin-795001 Vs Puni Mao & Ors
Manipur High Court · (2022) 07 MAN CK 0005
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3), 140(4), 141(1), 144, 163A, 166Indian Penal Code, 1860 — Section 279, 304A, 338Central Motor Vehicles Rules, 1989 — Rule 3
High Courts05 Jul 2022Disposed Of
Themerimung Zimik Vs State Of Manipur & Ors
Manipur High Court · (2022) 07 MAN CK 0003
Constitution Of India, 1950 — Article 14, 21
High Courts23 Jun 2022Disposed Of
Nameirakpam Thoiba Singh & 4 Ors Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 06 MAN CK 0039
High Courts10 Jun 2022Dismissed
State Of Manipur & Ors Vs Ngatangmi Makang
Manipur High Court · (2022) 06 MAN CK 0031
High Courts08 Jun 2022Allowed/ Dismissed/ Disposed Of
Keisham Dilipkumar Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 06 MAN CK 0026
Constitution Of India, 1950 — Article 14
High Courts08 Jun 2022
Moirangthem Biren Singh Vs State Of Manipur & 3 Ors
Manipur High Court · (2022) 06 MAN CK 0020
High Courts06 Jun 2022Disposed Of
Kakchingtabam Sanahal Sharma Vs State Of Manipur & 11 Ors
Manipur High Court · (2022) 06 MAN CK 0010
Manipur Land Revenue & Land Reform Acts, 1960 — Section 53
High Courts03 Jun 2022Dismissed
Veijalhing Vs State Of Manipur & Ors
Manipur High Court · (2022) 06 MAN CK 0006
Right To Fair Compensation And Transparency In Land Acquisition Act, 2013 — Section 11(1), 15(1), 15(2), 19, 21, 64Constitution Of India, 1950 — Article 32, 136, 226, 227
High Courts30 May 2022
Manipur Olympic Association (MOA) Vs Sapam Mohendro Singh & Anr
Manipur High Court · (2022) 05 MAN CK 0056
High Courts30 May 2022Dismissed
Office Of The Lokayukta Manipur & Ors Vs Thokchom Kaminimohon Singh & Ors
Manipur High Court · (2022) 05 MAN CK 0055
Special Courts Act, 1979 — Section 2(c)Code Of Criminal Procedure, 1973 — Section 156(3), 321, 340, 482Manipur High Court Rules, 2019 — Rule 3(1), 3(1)(b), 3(1)(d)
High Courts27 May 2022
Chingkham Sinthoileima And Anr Vs State Of Manipur And 6 Ors
Manipur High Court · (2022) 05 MAN CK 0053
High Courts27 May 2022Dismissed
Dr. S. Bikramaditya Meitei Vs State Of Manipur & Ors
Manipur High Court · (2022) 05 MAN CK 0049
Administrative Tribunals Act, 1985 — Section 19(4)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(7)General Clauses Act, 1897 — Section 21
High Courts25 May 2022
Naorem Nena Devi Vs State Of Manipur
Manipur High Court · (2022) 05 MAN CK 0048
High Courts25 May 2022
Gaibilung Kamei & Anr Vs Titus Kamei & 4 Ors
Manipur High Court · (2022) 05 MAN CK 0047
High Courts23 May 2022Dismissed
Lalremkima & Ors Vs State Of Manipur
Manipur High Court · (2022) 05 MAN CK 0043
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 21, 21(b), 22(c), 29, 37, 41, 41(1), 41(2), 41(3), 42, 42(1), 42(2), 50, 57Code Of Criminal Procedure, 1973 — Section 100(4), 100(5)Evidence Act, 1872 — Section 50, 114, 138, 146
High Courts20 May 2022Disposed Of
Khagokpam Shantikumar Singh & 10 Ors Vs State Of Manipur & 3 Ors
Manipur High Court · (2022) 05 MAN CK 0034
High Courts17 May 2022Dismissed
Tayenjam Biju Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 05 MAN CK 0027
Manipur Land Revenue And Land Reforms Act, 1960 — Section 11(3), 11(4), 14, 15, 15(1), 93, 95, 96Securitisation And Reconstruction Of Financial Assets Andenforcement Of Security Interest Act, 2002 — Section 13(4), 14, 17Army Act, 1950 — Section 22
High Courts17 May 2022Dismissed
Michael Zimik Vs Ngathinkhui Shingnaisui & Ors Theingaila Hungyo
Manipur High Court · (2022) 05 MAN CK 0026
Code Of Civil Procedure, 1908 — Section 11, 100Code Of Civil Procedure, 1908 — Order 14 Rule 2, Order 14 Rule 2(2), Order 14 Rule 2(2)(a), Order 14 Rule 2(2)(b), Order 14 Rule 2(1), Order 14 Rule 2(2), Order 41, Rule 23A, Order 41 Rule 24