High Courts13 Oct 2022
Moirangthem Lemba Singh Vs State Of Manipur
Manipur High Court · (2022) 10 MAN CK 0016
COURT ARCHIVE
Manipur High Court judgments, 2022
97 judgments · page 2 of 5
High Courts11 Oct 2022Disposed Of
Kamei Khampu Vs State Of Manipur & Ors
Manipur High Court · (2022) 10 MAN CK 0011
Constitution Of India, 1950 — Article 12, 14, 16(1), 19(1)(g), 19(5), 21, 51A(J ), 311(2)
High Courts10 Oct 2022Dismissed
Ningombam Puinabati Devi Vs Thongram Ongbi Premeshwori Devi & Ors
Manipur High Court · (2022) 10 MAN CK 0009
Limitation Act, 1963 — Article 91(a)
High Courts10 Oct 2022Dismissed
Armabam Prakash Singh Vs State Of Manipur & Ors
Manipur High Court · (2022) 10 MAN CK 0008
Manipur Cooperative Societies Act, 1976 — Section 91, 91(1), 91(3), 93(3)Constitution Of India, 1950 — Article 226
High Courts07 Oct 2022Disposed Of
Lamthianmang Vaiphei Vs State Of Manipur & 4 Ors
Manipur High Court · (2022) 10 MAN CK 0004
Manipur Land Revenue And Land Reforms Act, 1960 — Section 15Manipur Land Revenue And Land Reforms Rules, 1961 — Rule 18
High Courts07 Oct 2022
M/S DSLS Co. (Retail Outlet & SKO Agency) Dealer Indian Oil Corporation Ltd. Vs Indian Oil Corporation ltd. & 2 Ors
Manipur High Court · (2022) 10 MAN CK 0001
High Courts19 Sept 2022Dismissed
Nongmaithem Memcha Devi & Ors Vs Nongmaithem Memcha Dev & Ors
Manipur High Court · (2022) 09 MAN CK 0023
High Courts05 Sept 2022Allowed
Oinam Chaoba Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 09 MAN CK 0006
Manipur Municipality Act, 1994 — Section 46, 46(3)Manipur Services (Revised Pay) Rules, 2010 — Rule 2(f)Constitution Of India, 1950 — Article 14
High Courts01 Sept 2022Disposed Of
Commissioner (Works) & Anr Vs Yumlembam Dwipomala Devi & Ors
Manipur High Court · (2022) 09 MAN CK 0004
High Courts24 Aug 2022
Manipur Social Service Organisation Vs State Of Manipur & Ors
Manipur High Court · (2022) 08 MAN CK 0044
High Courts16 Aug 2022Dismissed
Leishangthem Ningol Ibechoubi Devi Vs Leisangthem Ibomcha @ Ibocha Singh & Ors
Manipur High Court · (2022) 08 MAN CK 0035
Code Of Civil Procedure, 1908 — Section 115
High Courts16 Aug 2022
Yambem Puni Vs Ranjita Achom; & Ors
Manipur High Court · (2022) 08 MAN CK 0034
High Courts12 Aug 2022Dismissed
W. Pradipchandra Singh Vs Union Of India & 2 Ors
Manipur High Court · (2022) 08 MAN CK 0029
High Courts12 Aug 2022Dismissed
Dr. Ch. Deependra Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 08 MAN CK 0028
Time Scale Promotion (Regularly Appointed Senior Residents/ Tutor/ Demonstrator/ Lady Demonstrator Possessing Post Graduates Degree) Rules, 2018 — Rule 7, 7(h)Time Scale Promotion Rules, 1991 — Rule 6D
High Courts03 Aug 2022Disposed Of
R.K. Johnson Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 08 MAN CK 0009
High Courts27 Jul 2022Disposed Of
Laishram Bijoychandra Singh Vs General Manager, Personnel Department (Pension) 10 B.T.M. Sarani, Kolkata, Pin, 700001 & Ors
Manipur High Court · (2022) 07 MAN CK 0020
High Courts27 Jul 2022Disposed Of
N. Ranjit Singh Vs State Of Manipur & Ors
Manipur High Court · (2022) 07 MAN CK 0019
Constitution Of India, 1950 — Article 14, 16
High Courts22 Jul 2022
Laishram Rakesh Singh Vs State Of Manipur & Anr
Manipur High Court · (2022) 07 MAN CK 0015
High Courts22 Jul 2022
Chungsat Khongsai & 56 Ors Vs State Of Manipur & 3 Ors
Manipur High Court · (2022) 07 MAN CK 0014