High Courts13 Feb 2014Dismissed
Shri Y. Ningrei Mao Vs State of Manipur
Manipur High Court · (2014) LabIC 1872
COURT ARCHIVE
Manipur High Court judgments, 2014
159 judgments · page 8 of 8
High Courts13 Feb 2014Allowed
Shri Sougrakpam Surjit Singh Vs District Magistrate and State of Manipur
Manipur High Court · (2014) 02 MAN CK 0002
National Security Act, 1980 — Section 3
High Courts11 Feb 2014Partly Allowed
Km. Oinam Jayalakshmi Devi Vs Thangjam Bipin Singh, The State of Manipur and Manipur Public Service Commission The Manipur Public Service Commission Vs Thangjam Bipin Singh, The State of Manipur and Km. Oinam Jayalakshmi Devi
Manipur High Court · (2014) 02 MAN CK 0010
Constitution of India, 1950 — Article 14, 320
High Courts07 Feb 2014Dismissed
L. Dolendro Singh and Others Vs The State of Manipur
Manipur High Court · (2014) 02 MAN CK 0013
High Courts07 Feb 2014Dismissed
Shri Naorem Shamungou Singh Vs Smt. Moirangthem Guni Devi
Manipur High Court · AIR 2014 Manipur 25 : (2014) 3 Crimes 446 : (2014) 2 DMC 555 : (2014) 2 GLT 7
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 200, 204, 251Penal Code, 1860 (IPC) — Section 498A, 498-A
High Courts07 Feb 2014Dismissed
Naoram Shamungou Singh Vs Moinangthem Guni Devi
Manipur High Court · (2014) 3 GLD 245
Constitution of India, 1950 - Article 14 15 21Criminal Procedure Code, 1973 (CrPC) - Section 125 126 200 204 251Penal Code, 1860 (IPC) - Section 498-A
High Courts31 Jan 2014Dismissed
Shri Khuraijam Birjit Singh and Shri Sonkhomang Haokip Vs The State of Manipur and The Autonomous District Council Chandel
Manipur High Court · (2014) 01 MAN CK 0001
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 2(i), 3
High Courts30 Jan 2014Dismissed
Shri L. Gojendra Singh Vs The Union of India and The Chairman, Project Co-ordination Committee of National Cooperative Union of India, Cooperative Education Field Project
Manipur High Court · (2014) 01 MAN CK 0011
Constitution of India, 1950 — Article 12, 226
High Courts30 Jan 2014Disposed Off
Shri Kapkhanlun Zou @ Kaplun Vs The State of Manipur
Manipur High Court · (2014) CriLJ 1259
Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 400
High Courts28 Jan 2014Disposed Off
The State of Manipur Vs Smt. Loitongbam (Ningol) Wahengbam (Ongbi) Ibemcha Devi and The Accountant General (A and E)
Manipur High Court · (2014) LabIC 1876
High Courts21 Jan 2014Dismissed
Shri M. Kuber Singh Vs The State of Manipur and The Director of Horticulture and Soil Conservation, Govt of Manipur
Manipur High Court · (2014) 2 GLD 468 : (2014) 1 GLT 497
High Courts19 Jan 2014Disposed Off
Shri Naorem Kishan Meitei Vs The Union of India
Manipur High Court · (2014) LabIC 1522
High Courts16 Jan 2014Allowed
Khongbantabam Robin Singh Vs The District Magistrate,Imphal West District,The State of Manipur represented by the Special Secretary (Home) and The Superintendent of Jail,Manipur Central Jail
Manipur High Court · (2014) 01 MAN CK 0013
National Security Act, 1980 — Section 3(2)
High Courts16 Jan 2014Dismissed
The Manipur Olympic Association Vs The Triathlon Association of Manipur
Manipur High Court · (2014) 01 MAN CK 0012
Constitution of India, 1950 — Article 226
High Courts16 Jan 2014Partly Allowed
Shri Singtaileng Jajo @ Aleng Jajo Vs State of Manipur and Others
Manipur High Court · AIR 2014 Manipur 31 : (2014) 2 GLD 478 : (2014) 1 GLT 526
Constitution of India, 1950 — Article 226
High Courts16 Jan 2014Dismissed
Shri Badan Krishna Sinha Vs The State of Manipur and Others
Manipur High Court · (2014) 01 MAN CK 0004
High Courts15 Jan 2014Allowed
Shri Adhikarimayum Jiteswar Sarma Vs The Commissioner/Secretary (Power), Government of Manipur, The Principal Secretary/Commissioner (Finance/PIC), Government of Manipur, The Chief Engineer (Power), Government of Manipur and The Accountant General
Manipur High Court · (2014) 01 MAN CK 0009
High Courts15 Jan 2014Dismissed
Dr. Ph. Jilasana Sharma Vs The State of Manipur and Others
Manipur High Court · (2014) 01 MAN CK 0008
High Courts15 Jan 2014Dismissed
Dr. Ak. Khamba Singh Vs State of Manipur and Others
Manipur High Court · (2014) 01 MAN CK 0003
Constitution of India, 1950 — Article 226