High Courts15 Jan 2014Dismissed
Dr. Ak. Khamba Singh Vs State of Manipur and Others
Manipur High Court · (2014) 01 MAN CK 0003
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 84 of 84
High Courts18 Dec 2013Allowed
Yumkhaibam Harimohan Singh Vs State of Manipur
Manipur High Court · (2013) 12 MAN CK 0002
High Courts17 Dec 2013Disposed Off
Ayekpam Premila Devi (Dr.) Vs Manipur Public Service Commission and Others
Manipur High Court · (2013) 12 MAN CK 0003
High Courts17 Dec 2013Allowed
Ningthoujam Devdas Singh Vs State of Manipur and Others
Manipur High Court · (2013) 12 MAN CK 0001
High Courts05 Dec 2013
Md. Yumkhaibam Basir Vs The District Magistrate, Thoubal District and Others
Manipur High Court · (2013) 12 MAN CK 0005
High Courts04 Dec 2013Disposed Off
Ch. Bimolchandra Singh and Others Vs The State of Manipur and Others
Manipur High Court · (2013) 12 MAN CK 0004
High Courts24 Oct 2013
Thgokchom Sambi Singh Vs District Magistrate, Thoubal and Others
Manipur High Court · (2013) 10 MAN CK 0001
High Courts03 Oct 2013
The State of Manipur and Another Vs Ngairangbam Brojendro Singh
Manipur High Court · (2013) 10 MAN CK 0002
High Courts24 Sept 2013
Aheibam Romel Singh Vs State of Manipur and Others
Manipur High Court · (2013) 09 MAN CK 0002
High Courts18 Sept 2013
Khunungmayum Dhana Singh Vs State of Manipur and Another
Manipur High Court · (2013) 09 MAN CK 0001
High Courts22 Aug 2013
Rajkumar Dwivedi Vs Union of India and Others
Manipur High Court · (2013) 08 MAN CK 0003
High Courts05 Aug 2013
Union of India and Another Vs B.S. Yambem
Manipur High Court · (2013) 08 MAN CK 0002
High Courts05 Aug 2013
Smt. Mayengbam Vs State of Manipur and Others
Manipur High Court · (2013) 08 MAN CK 0001
High Courts24 Jul 2013
Md. Danish Vs Union of India and Others
Manipur High Court · (2013) 07 MAN CK 0003
High Courts11 Jul 2013Allowed
Sougrakpam Tamba Singh Vs District Magistrate and Others
Manipur High Court · (2013) 07 MAN CK 0002
High Courts11 Jul 2013Allowed
Md. Abdul Rajak Khan Alias Maiba Vs District Magistrate, Thoubal and Others
Manipur High Court · (2013) 07 MAN CK 0001
High Courts28 May 2013Allowed
State of Manipur and Others Vs State Transport Workers'' Union and Others
Manipur High Court · (2013) 05 MAN CK 0001
High Courts18 Apr 2013Allowed
Manipur Public Service Commission and Others Vs R.K. Jhulon Singh
Manipur High Court · (2013) 04 MAN CK 0001
High Courts09 Apr 2013
H.L. Thunglun Anal Vs Ram Munivah and Others
Manipur High Court · (2013) 04 MAN CK 0003
High Courts09 Apr 2013Partly Allowed
State of Manipur and Others Vs L. Pakchao Singh and Another
Manipur High Court · (2013) 04 MAN CK 0002