Arms Act, 1959 — Section 25(1-B)Constitution of India, 1950 — Article 163(1), 163(3), 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 121, 121-A, 212, 225-B

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High Courts03 Apr 2014Dismissed

Smt. S(O) Priyolata Devi Vs The State of Manipur,Accountant General,Manipur,Executive Engineer,Project Stores Division and Smt. S(O) Parbati Devi

Manipur High Court · (2014) LabIC 2001

Hindu Marriage Act, 1955 — Section 11, 16, 5

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High Courts01 Apr 2014Allowed

Smt. Mannuamching Zou Vs The Union of India represented by the Secretary,Ministry of Home Affairs,Govt. of India,New Delhi and Others

Manipur High Court · (2015) 1 GLD 356 : (2014) 3 GLT 232

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High Courts01 Apr 2014Allowed

Mr. Ragongjok Kamei @ Ajok Vs The District Magistrate,Tamenglong District,The State of Manipur represented by The Special Secretary (Home),Govt. of Manipur and The Superintendent of Jail,Manipur Central Jail

Manipur High Court · (2014) CriLJ 2596 : (2015) 1 GLD 91 : (2014) 3 GLT 207

National Security Act, 1980 — Section 3(2)

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High Courts24 Mar 2014Allowed

Shri Hanjabam Bobby Sharma Vs Manipur Public Service Commission and Others

Manipur High Court · (2014) 03 MAN CK 0004

Constitution of India, 1950 — Article 226

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High Courts07 Mar 2014Dismissed

Shri L. Dorendra Singh Vs The Manipur Public School Society

Manipur High Court · (2014) 03 MAN CK 0003

Constitution of India, 1950 — Article 12, 311, 311(2)

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High Courts07 Mar 2014Dismissed

M/s. K. Pro Infra Works Pvt. Ltd. Vs The State of Manipur and Others

Manipur High Court · (2014) 03 MAN CK 0001

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114

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High Courts04 Mar 2014

Shri Aribam Priyogopal Sharma Vs The United Bank of India,through its Chairman/Managing Director,The Regional Manager,UBI and The Zonal Manager,(Disciplinary Authority)

Manipur High Court · (2014) 03 MAN CK 0002

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High Courts28 Feb 2014Dismissed

Sorokhaibam Sorokhaibam Uttam Singh and Others Vs The State of Manipur

Manipur High Court · (2014) 02 MAN CK 0011

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High Courts28 Feb 2014Dismissed

Mrs. Rohini Golmei Vs State of Manipur and Others L.M. Keishing and Others Vs State of Manipur and The Union of India

Manipur High Court · (2014) 02 MAN CK 0008

Land Acquisition Act, 1894 — Section 4, 4(1), 5(A), 5A, 6

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High Courts27 Feb 2014Allowed

Dr. Laitonjam Thoithoi Singh Vs The State of Manipur and Others

Manipur High Court · (2014) LabIC 2161

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High Courts27 Feb 2014Dismissed

Shri Sagolsem Dhanamani Singh Vs The State of Manipur and Others

Manipur High Court · (2014) LabIC 2956

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High Courts25 Feb 2014Dismissed

The State of Manipur Vs Md. Junab Ali

Manipur High Court · (2014) 02 MAN CK 0009

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