High Courts20 Jan 2025
Ingudam Chitrasen Meitei & 14 Ors. Vs Union Of India & 3 Ors.
Manipur High Court · (2025) 01 MAN CK 1697
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 9 of 84
High Courts20 Jan 2025
Ima Market Development Committee, Lilong Bazar & Anr. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 01 MAN CK 1695
High Courts10 Jan 2025Disposed Of
Manipur Olympic Association & Anr. Vs Manipur Judo Association & 3 Ors.
Manipur High Court · (2025) 01 MAN CK 1631
High Courts07 Jan 2025
Ng.Roben Singh Vs State Of Manipur & 3 Ors
Manipur High Court · (2025) 01 MAN CK 1641
High Courts07 Jan 2025Disposed Of
Laimayum Prabinkumar Sharma & Anr Vs State Of Manipur & 3 Ors
Manipur High Court · (2025) 01 MAN CK 1640
High Courts07 Jan 2025Disposed Of
Tayenjam Biramangol Singh & 2 Ors Vs State Of Manipur & 2 Ors
Manipur High Court · (2025) 01 MAN CK 1639
High Courts07 Jan 2025
Md. Rahejuddin Sheikh Vs State Of Manipur & 4 Ors
Manipur High Court · (2025) 01 MAN CK 1638
High Courts07 Jan 2025
Aribam Suraj Sharma Vs State Of Manipur & 1 Or.
Manipur High Court · (2025) 01 MAN CK 1633
High Courts07 Jan 2025Disposed Of
Manipur Judo Association Vs State Of Manipur & 2 Ors
Manipur High Court · (2025) 01 MAN CK 1632
High Courts27 Dec 2024Disposed Of
Ng. Winseng Monsang Vs State Of Manipur & 5 Ors.
Manipur High Court · (2024) 12 MAN CK 0044
High Courts27 Dec 2024
State Of Manipur Vs National Human Rights Commission & 2 Ors.
Manipur High Court · (2024) 12 MAN CK 0043
High Courts27 Dec 2024
M/s Zenith Enterprise Vs Food Corporation Of India & 2 Ors.
Manipur High Court · (2024) 12 MAN CK 0038
High Courts27 Dec 2024
All Manipur Bar Association Vs State Of Manipur And 5 Ors.
Manipur High Court · (2024) 12 MAN CK 0036
High Courts20 Dec 2024Disposed Of
Nongmeikapam Gouro Singh Vs State Of Manipur & Ors.
Manipur High Court · (2024) 12 MAN CK 0060
High Courts11 Dec 2024Dismissed
Sewkey Kashung Vs High Court Of Manipur And 2 Others
Manipur High Court · (2024) 12 MAN CK 0019
High Courts11 Dec 2024Disposed Of
T.S. Beton Anal & 6 Ors. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2024) 12 MAN CK 0018
High Courts07 Dec 2024Dismissed
State Of Manipur Vs P. Thaovei
Manipur High Court · (2024) 12 MAN CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 60(3)
High Courts07 Dec 2024Dismissed
State Of Manipur Vs K. Ashusou
Manipur High Court · (2024) 12 MAN CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 60(3)
High Courts07 Dec 2024Dismissed
Jiting Kom Vs Union Of India
Manipur High Court · (2024) 12 MAN CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(C), 23, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 439Constitution Of India, 1950 — Article 21
High Courts25 Nov 2024
N Parango Singh & 24 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2024) 11 MAN CK 0017