High Courts10 Mar 2025Disposed Of
State Of Manipur & Anr. Vs Dr. Haobam Anandi Devi & Anr.
Manipur High Court · (2025) 03 MAN CK 0549
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 8 of 84
High Courts05 Mar 2025Disposed Of
Loitongbam Sushilchandra Singh & Anr. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2025) 03 MAN CK 0543
High Courts27 Feb 2025Allowed
K. Rita Devi & 42 Ors. Vs RIMS Through Its Director & 2 Ors.
Manipur High Court · (2025) 02 MAN CK 0869
High Courts27 Feb 2025Disposed Of
Maibam Devananda Singh Vs State Of Manipur & 3 Ors.
Manipur High Court · (2025) 02 MAN CK 0868
High Courts24 Feb 2025Disposed Of
State Of Manipur & 2 Ors. Vs Ksh. Rustamkuma Singh
Manipur High Court · (2025) 02 MAN CK 0934
High Courts19 Feb 2025
Konjengbam Ibomcha Singh Vs State Of Manipur & Ors.
Manipur High Court · (2025) 02 MAN CK 0922
High Courts19 Feb 2025Disposed Of
Th. Nonglenkhomba Singh Vs State Of Manipur & Ors.
Manipur High Court · (2025) 02 MAN CK 0919
High Courts17 Feb 2025
Md. Zaheruddin Vs State Of Manipur & 2 Ors
Manipur High Court · (2025) 02 MAN CK 0917
High Courts16 Feb 2025
Khuprengthang Kom & 20 Ors. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 02 MAN CK 0910
Specific Relief Act, 1963 - Section 20A(1), 41(ha)Constitution Of India, 1950 - Article 226
High Courts14 Feb 2025Disposed Of
Yengkokpam Kanan Meitei Vs Director, Regional Institute Of Medical Sciences & Ors.
Manipur High Court · (2025) 02 MAN CK 0906
High Courts04 Feb 2025
Phurailatpam Chandrakriti Sharma Vs State Of Manipur & 2 Ors
Manipur High Court · (2025) 02 MAN CK 0882
High Courts31 Jan 2025
Yengkokpam Kanan Meitei Vs Director, Regional Institute Of Medical Science & Ors.
Manipur High Court · (2025) 01 MAN CK 1741
High Courts30 Jan 2025
Agriculture Department FA/VEW/Equivalent Employees Associaiton & 2 Ors Vs State Of Manipur & 47 Ors.
Manipur High Court · (2025) 01 MAN CK 1675
High Courts30 Jan 2025
Kshetrimayum Denish Singh & Anr. Vs Union Of India & 2 Ors.
Manipur High Court · (2025) 01 MAN CK 1674
High Courts29 Jan 2025Disposed Of
Yumnam Bimolchand Singh & 29 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2025) 01 MAN CK 1669
High Courts27 Jan 2025
Nongthombam Suraj Singh Vs Board Of Secondary Education Manipur & 2 Ors
Manipur High Court · (2025) 01 MAN CK 1658
High Courts23 Jan 2025Disposed Of
Manoharmayum Barish Sharma Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 01 MAN CK 1725
High Courts23 Jan 2025Disposed Of
Hidangmayum Sashisekhar Sharma Vs Hidangmayum Sidheshwar Devi & Ors.
Manipur High Court · (2025) 01 MAN CK 1721
High Courts23 Jan 2025Disposed Of
Chief Electoral Officer Vs Kakyenpaibam Muktasana Singh & 5 Ors.
Manipur High Court · (2025) 01 MAN CK 1719
High Courts20 Jan 2025Disposed Of
Khangjrakpam Netrajit Singh & Ors. Vs Union Of India & Ors.
Manipur High Court · (2025) 01 MAN CK 1699
Constitution Of India, 1950 - Article 14, 16