High Courts08 Sept 2025
Karam Ningol Keilani Devi Vs Karam Narendra Singh And 4 Others
Manipur High Court · (2025) 09 MAN CK 0565
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 6 of 84
High Courts04 Sept 2025Disposed Of
Naorem Dijen Singh Vs State Of Manipur And 2 Ors.
Manipur High Court · (2025) 09 MAN CK 0587
Manipur Panchayati Raj, Act 1994 &mash; Section 22, 92, 109
High Courts20 Aug 2025
M/S Keystone Infra Pvt. Ltd. Vs Chief Engineer, Public Works Deptt., Manipur
Manipur High Court · (2025) 08 MAN CK 0408
High Courts12 Aug 2025Allowed
Harshal Desai Vs Narcotics Control Bureau (NCB), Imphal Through Its Intelligence Officer, Narcotics Control Bureau, Imphal, CPWD Quarters, Changangei, Kongba, Uchekon, 795008, Imphal West, Manipur
Manipur High Court · (2025) 08 MAN CK 0400
Bharatiya Nagarik Suraksha Sanhita (BNSS) 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 9A, 21(c), 25, 25A, 29, 37, 67Evidence Act, 1872 - Section 25, 26
High Courts12 Aug 2025(ii) (1994) 5 SCC 198 M/S Pankaj Jain Agencies Vs. Union of India & ors
Dr. R.K. Joteen Singh Vs Union Of India & Ors.
Manipur High Court · (2025) 08 MAN CK 0399
Manipur University Act, 2005 - Section 30, 46(1)
High Courts24 Jul 2025Dismissed
Anilbhai Nayaka & Ors. Vs Union Of India
Manipur High Court · (2025) 07 MAN CK 0545
Code Of Criminal Procedure, 1973 - Section 167(2), 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 9A, 21(c), 25, 25A, 28, 29, 37, 67, 82Indian Penal Code, 1860 - Section 465, 487
High Courts22 Jul 2025Disposed Of
Huidrom Bush Singh Vs State Of Manipur & Ors.
Manipur High Court · (2025) 07 MAN CK 0546
Bharatiya Nagarik Suraksha Sanhita (BNSS) 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 109, 127(3), 140(3), 142
High Courts21 Jul 2025Disposed Of
Md. Rabi Khan. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 07 MAN CK 0538
High Courts11 Jul 2025
S L Kamkhohao Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 07 MAN CK 0531
High Courts11 Jul 2025Dismissed
Meryta Mahong & Ors Vs State Of Manipur & Ors.
Manipur High Court · (2025) 07 MAN CK 0530
High Courts02 Jul 2025
M. Sabita Devi. Vs Manipur University & Anr.
Manipur High Court · (2025) 07 MAN CK 0524
High Courts02 Jul 2025Disposed Of
Laimayum Sanatombi Devi Vs Indira Gandhi National Open University Through Its Director, Maidan Garhi, New Delhi, 110068 & Ors.
Manipur High Court · (2025) 07 MAN CK 0522
Constitution Of India, 1950 - Article 14, 16
High Courts25 Jun 2025
Md. Siraj Ahamad Vs State Of Manipur; & 2 Ors.
Manipur High Court · (2025) 06 MAN CK 0281
Central Civil Services (Classification, Control And Appeal) Rules, 1965 - Rule 9(4), 10(2), 69Central Civil Services (Classification, Control, And Appeal) Pension Rules, 1972 - Rule 9(4), 69
High Courts25 Jun 2025Disposed Of
Manipur University Casual/Contract/Engaged Staff Association (MUCCESA) & 5 Ors. Vs Manipur University & 2 Ors.
Manipur High Court · (2025) 06 MAN CK 0280
High Courts25 Jun 2025
Khwairakpam Ibetombi Devi Vs State Of Manipur & 2 Ors.
Manipur High Court · (2025) 06 MAN CK 0279
Central Civil Services (Classification, Control And Appeal) Rules, 1965 - Rule 10(1)(a), 10(6), 10(7)
High Courts25 Jun 2025
Wahengbam Ranbir Singh Vs Union Of India & Ors.
Manipur High Court · (2025) 06 MAN CK 0278
High Courts25 Jun 2025Allowed
Laishram Nirmal Singh & Ors. Vs State Of Manipur & Ors.
Manipur High Court · (2025) 06 MAN CK 0277
Manipur Home Guards Act, 198 - Section 11, 11(1), 11(3), 11(4)Manipur Home Guards Rules, 1996 - Rule 9
High Courts13 Jun 2025
Jinripou Pheiga Gangmei Vs Lungai Kamei & 6 Ors.
Manipur High Court · (2025) 06 MAN CK 0291
Code Of Civil Procedure, 1908 - Section 148 (A)
High Courts06 Jun 2025
Salam Jugeshwor Singh & Ors. Vs Asheibam Leirangton Devi & Ors.
Manipur High Court · (2025) 06 MAN CK 0258