High Courts07 Jan 2026
Takhellambam Ongbi Tanou Devi & 5 Ors. Vs Keisham Babu Singh & 14 Ors.
Manipur High Court · (2026) 01 MAN CK 1740
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 5 of 84
High Courts23 Dec 2025Allowed
Chabungbam Thoibisana Devi Vs State Of Manipur & Ors
Manipur High Court · (2025) 12 MAN CK 1710
Constitution Of India, 1950 - Article 14, 16, 21
High Courts23 Dec 2025
Nongmeikapam Ibobi Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2025) 12 MAN CK 1709
Manipur Khadi & Village Industries Board Act, 1966 - Section 13(1), 14(6)Constitution Of India, 1950 - Article 226
High Courts23 Dec 2025
Mangsatabam Sushilkumar Singh Vs Vice-Chancellor, Central Agricultural University & Ors.
Manipur High Court · (2025) 12 MAN CK 1708
Administrative Tribunals Act, 1985 - Section 14(2), 14(3)
High Courts23 Dec 2025Dismissed
Dr. Md. Rabi Khan Vs he State Of Manipur & Ors
Manipur High Court · (2025) 12 MAN CK 1707
Right To Information Act-2005 - Section 6(1)Manipur State Minorities Commission Act, 2010 - Section 3, 3(2), 4, 4(3)
High Courts23 Dec 2025
Gurumayum Bimola Devi Vs State Of Manipur; & 2 Ors
Manipur High Court · (2025) 12 MAN CK 1706
Central Civil Services (Pension) Rules, 1972 - Rule 9(4), 69
High Courts18 Dec 2025
Thingbaijam Prameshwor Singh Vs Irengbam (N) Oinam (O) Kunjabali Devi & 3 Ors
Manipur High Court · (2025) 12 MAN CK 1704
Manipur Land Revenue And Land Reforms Act, 1960 - Section 81, 95
High Courts16 Dec 2025Disposed Of
Dr. Sorokhaibam Bikramaditya Meitei Vs State Of Manipur & Ors
Manipur High Court · (2025) 12 MAN CK 1705
High Courts05 Nov 2025Dismissed
Soibam Subhaschandra Singh Vs Sagolshem Kebi Devi & Ors
Manipur High Court · (2025) 11 MAN CK 1784
Representation Of People Act, 1951 - Section 16, 33, 33(4), 34, 36(iv), 36(2), 36(2)(b), 36(7), 100(1)(b), 100(1)(d), 100(1)(d)(i), 100(1)(d)(ii), 100(1)(d)(iv), 101, 123(2)Specific Relief Act, 1963 - Section 34Constitution Of India, 1950 - Article 19, 19(1)(a)
High Courts17 Oct 2025Disposed Of
Laishram Sanatomba Singh vs Sub-Deputy Collector, Imphal West (Central)-I & Anr
Manipur High Court · (2025) 10 MAN CK 1218
Constitution Of India, 1950 - Article 227
High Courts17 Oct 2025Dismissed
Manoj Kumar Jain vs Mahendra Kumar Jain
Manipur High Court · (2025) 10 MAN CK 1214
Code of Criminal Procedure, 1973 - Section 378Negotiable Instruments Act, 1881 - Section 138, 139, 145
High Courts16 Oct 2025Disposed Of
Aldrin Nahakpam vs State Of Manipur & Irs
Manipur High Court · (2025) 10 MAN CK 1215
Manipur Government Aided Colleges Conduct And Disciplinary Rules, 2015 - Rule 4, 4(b)
High Courts15 Oct 2025
Vinod Kumar Sharma & Anr. vs Radha Krishna & 6 Ors
Manipur High Court · (2025) 10 MAN CK 1213
High Courts03 Oct 2025
Abujam Bimol Singh Vs State Of Manipur & 3 Ors.
Manipur High Court · (2025) 10 MAN CK 1198
High Courts26 Sept 2025Disposed Of
Gaibilung Kamei & Anr Vs Titus Kamei & 4 Ors
Manipur High Court · (2025) 09 MAN CK 0598
High Courts26 Sept 2025Disposed Of
Naorem Yaima Singh; & Anr. Vs Naorem Sanatomba Sharma; & Ors.
Manipur High Court · (2025) 09 MAN CK 0597
High Courts26 Sept 2025
Y. Munindro Mangang Vs State Of Manipur & 3 Ors
Manipur High Court · (2025) 09 MAN CK 0581
High Courts16 Sept 2025Dismissed
Moirangthem Binoy Singh & Ors Vs Khundongbam (N) Moirangthem (O) Minata Chanu
Manipur High Court · (2025) 09 MAN CK 0575
Bharatiya Nagarik Suraksha Sanhita (BNSS) 2023 - Section 438Limitation Act, 1963 - Section 5Protection Of Women From Domestic Violence Act, 2005 - Section 12
High Courts10 Sept 2025Disposed Of
Ajon Gonmei. Vs Union Of India & 4 Ors.
Manipur High Court · (2025) 09 MAN CK 0573
High Courts08 Sept 2025
Gaibilung Kamei & Anr Vs Titus Kamei & 4 Ors
Manipur High Court · (2025) 09 MAN CK 0569