High Courts16 May 2026
Maibam Ongbi Mala Devi & 3 Ors. Vs Magma General Insurance Ltd. & 3 Ors
Manipur High Court · (2026) 05 MAN CK 0901
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 3 of 84
High Courts11 May 2026Disposed Of
Krishna Bhandari Vs State Of Manipur
Manipur High Court · (2026) 05 MAN CK 0900
Indian Penal Code, 1860 - Section 222(2), 300, 302, 304(ll)Code Of Criminal Procedure, 1973 - Section 222(2), 386
High Courts08 May 2026
Salam Deven Singh & Ors. Vs State Of Manipur & Ors.
Manipur High Court · (2026) 05 MAN CK 0192
High Courts05 May 2026Disposed Of
M/S Koireng Food Vs Regional Institute Of Medical Sciences (RIMS In Short)
Manipur High Court · (2026) 05 MAN CK 0185
High Courts05 May 2026Disposed Of
Tongbram Shantikumar Singh Vs Mongjam (O) Memcha Devi
Manipur High Court · (2026) 05 MAN CK 0184
Code Of Civil Procedure, 1908 - 100(5)
High Courts13 Apr 2026
Tek Bahadur Niroula Vs State Of Manipur & 13 Ors.
Manipur High Court · (2026) 04 MAN CK 1031
High Courts04 Apr 2026
Ayekpam Kiranjit Singh & 26 Ors Vs State Of Manipur & Anr.
Manipur High Court · (2026) 04 MAN CK 0325
High Courts02 Apr 2026
M/s Punshi Ukal Consultancy Pvt Ltd Vs Union Of India & 4 Ors
Manipur High Court · (2026) 04 MAN CK 0320
High Courts02 Apr 2026
Tombisana High School Vs State Of Manipur
Manipur High Court · (2026) 04 MAN CK 0319
Code Of Civil Procedure, 1908 - Order 14 Rule 1, Order 14 Rule 2 Sub Rule 2(b)
High Courts30 Mar 2026Disposed Of
Soibam Shashikanta Singh Vs Union Of India & 3 Ors
Manipur High Court · (2026) 03 MAN CK 1009
High Courts25 Mar 2026Disposed Of
Gaithoilung Kamson Vs State Of Manipur & Ors.
Manipur High Court · (2026) 03 MAN CK 0998
High Courts17 Mar 2026Dismissed/ Disposed Of
Vinod Kumar Sharma & Ors Vs Radha Krishna & Ors
Manipur High Court · (2026) 03 MAN CK 0992
Code Of Civil Procedure, 1908 - Section 47, 96, 99ACode Of Civil Procedure, 1908 - Order 7 Rule 11, Order 21 Rule 22, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 103Constitution Of India, 1950 - Article 226, 227
High Courts10 Mar 2026Partly Allowed
Akoijam Bobby Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2026) 03 MAN CK 0986
High Courts10 Mar 2026Dismissed
Devi Datt Joshi Vs Union Of India & Ors
Manipur High Court · (2026) 03 MAN CK 0985
Administrative, Technical And Scientific) Recruitment Rules, 1996 - Rule 7, 7.2
High Courts13 Feb 2026
State Of Manipur & 2 Ors Vs RK Tamphasana Singh & 2 Ors
Manipur High Court · (2026) 02 MAN CK 1713
High Courts09 Feb 2026
Khangembam Transmission And Construction Vs State Of Manipur & 3 Ors
Manipur High Court · (2026) 02 MAN CK 1707
High Courts06 Feb 2026
Bhabeswar Tongbram Vs State Of Manipur & Ors.
Manipur High Court · (2026) 02 MAN CK 1697
High Courts03 Feb 2026
Waikhom Subhas Singh & Ors. Vs State Of Manipur & Ors
Manipur High Court · (2026) 02 MAN CK 1693
High Courts03 Feb 2026Disposed Of
SK Sakathan Vs Union Of India & Ors
Manipur High Court · (2026) 02 MAN CK 1692
Sashastra Seema Bal Rules, 2009 - Rule 29
High Courts03 Feb 2026
Gurumayum Bimola Devi Vs State Of Manipur & 3 Ors
Manipur High Court · (2026) 02 MAN CK 1686