High Courts11 Aug 2026Disposed Of
Shri Thang Kho Jam Mate Vs The State Of Manipur
Manipur High Court · (2026) 08 MAN CK 0141
Foreigners Act, 1946-Section 11 (1)
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 2 of 84
High Courts10 Aug 2026Allowed
Tensubam Khomei Singh Vs Union of India
Manipur High Court · (2026) 08 MAN CK 1385
Central Industrial Security Force Rules, 2001-Rule 36, 37, 38, 39 (ii), 39, 44, 45, 46, 47, 54Constitution of India-Article 310, 311, 311(1), 311(2), 31(2), 32, 226, 226 (2)Central Industrial Security Force Act, 1968-Section 9(2-A), 9(2A), 92(2-A)
High Courts10 Aug 2026Allowed
Tensubam Khomei Singh Vs Union Of India
Manipur High Court · (2026) 08 MAN CK 0169
Central Industrial Security Force Rules, 2001-Rule 36, 37, 38, 39 (ii), 39, 54Constitution of India-Article 310, 311, 311(1), 311(2), 31(2), 226, 32, 226 (2), Part IIICentral Industrial Security Force Act, 1968-Section 9(2-A), 92(2-A), 9(2A)
High Courts07 Aug 2026Disposed Of
The Development For Hills Vs The Union Of India
Manipur High Court · (2026) 08 MAN CK 1176
The Right to Information Act, 2005Constitution of India-Article 275(1), 275, clause (1) of Article 275
High Courts07 Aug 2026Disposed Of
The Development For Hills & Ors. Vs The Union Of India & Ors.
Manipur High Court · (2026) 08 MAN CK 1174
Right to Information Act, 2005Constitution of India-Article 275(1), 275, clause (1) of Article 275
High Courts05 Aug 2026Partly Allowed
Dr. Bhabeswar Tongbram Vs The State Of Manipur & Ors.
Manipur High Court · (2026) 08 MAN CK 1424
Manipur Technical University Act, 2016-Section 14(1), 13(1)(d), 13(2), 13UGC Regulations, 2018-Section 7.3Constitution of India
High Courts05 Aug 2026Partly Allowed
Dr. Bhabeswar Tongbram Vs The State Of Manipur & Ors.
Manipur High Court · (2026) 08 MAN CK 1423
Manipur Technical University Act, 2016-Section 14(1), 13(1)(d), 13(2), 13UGC Regulations, 2018-Section 7.3Constitution of India
High Courts05 Aug 2026Partly Allowed
Dr. Bhabeswar Tongbram Vs The State of Manipur
Manipur High Court · (2026) 08 MAN CK 0149
Manipur Technical University Act, 2016-Section 14(1)Constitution of India
High Courts05 Aug 2026Partly Allowed
Dr. Bhabeswar Tongbram Vs The State Of Manipur
Manipur High Court · (2026) 08 MAN CK 0148
Constitution of IndiaManipur Technical University Act, 2016-Section 14(1)
High Courts04 Aug 2026Dismissed
Smt. Nameirakpam Ongbi Manglembi Devi Vs Smt. Haomom Merina Devi
Manipur High Court · (2026) 08 MAN CK 1172
Code of Civil Procedure, 1908-Order XXXII, Rule 15 of Order XXXII, Section 75The Rights of Persons With Disabilities Act, 2016Constitution of India-Article 227
High Courts04 Aug 2026Dismissed
Oinam Ibomcha Singh Vs Oinam Ramesh Singh
Manipur High Court · (2026) 08 MAN CK 0145
Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, XLIII Rule 1(r)Constitution of India-Article 227
High Courts04 Aug 2026Dismissed
Smt. Nameirakpam Ongbi Manglembi Devi Vs Smt. Haomom Merina Devi
Manipur High Court · (2026) 08 MAN CK 0147
Code of Civil Procedure, 1908-Order XXXII, Rule 15 of Order XXXII, Section 75The Rights of Persons With Disabilities Act, 2016Constitution of India-Article 227
High Courts01 Aug 2026Dismissed
Km. Laishram Thoinu @ Kajal Devi Vs Laishram Iboton Singh
Manipur High Court · (2026) 08 MAN CK 1173
Code of Civil Procedure, 1908-Order VI Rule 17, proviso to Order VI Rule 17
High Courts01 Aug 2026Dismissed
Km. Laishram Thoinu @ Kajal Devi Vs Laishram Iboton Singh
Manipur High Court · (2026) 08 MAN CK 0150
Code of Civil Procedure, 1908-Order VI Rule 17, proviso to Order VI Rule 17
High Courts16 Jun 2026Disposed Of
Smt. Jimit @ Kimi @ Yee Myint, Smt. Minue @ Sangtei, Baby Somia Thah @ Saw Myat Htet’s Vs N. Ashok Kumar (IAS)
Manipur High Court · (2026) 06 MAN CK 0748
Foreigners Act, 1946-Section 11(1)
High Courts12 Jun 2026Disposed Of
M/S Progressive Construction Limited Vs State Of Manipur & Ors
Manipur High Court · (2026) 06 MAN CK 0689
Arbitration And Conciliation Act, 1996 - Section 11(6), 14, 15, 31(5)
High Courts12 Jun 2026Disposed Of
K. Lamneithang Vaiphei Vs Union Of India & Ors.
Manipur High Court · (2026) 06 MAN CK 0687
High Courts11 Jun 2026Disposed Of
Salam (N) Irungbam (O) Gitarani @ Gita Vs Irungbam Ibomcha Singh
Manipur High Court · (2026) 06 MAN CK 0688
High Courts09 Jun 2026Allowed
Yambem Manichandra Singh Vs The State Of Manipur
Manipur High Court · (2026) 06 MAN CK 0747
National Security Act, 1980-Section 3(4), 12(1), 8, 10, 14, 9, 3(3)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974Unlawful Activities (Prevention) Act, 1967-Section 43D(2)
High Courts06 Jun 2026
Irom Chaoren Singh Vs State Of Manipur & 4 Ors.
Manipur High Court · (2026) 06 MAN CK 0336
Indian Penal Code, 1860 - Section 302, 316, 376Code Of Criminal Procedure, 1973 - Section 366