High Courts06 Mar 2024
M/S W.I. Enterprises Vs State Of Manipur & 3 Ors.
Manipur High Court · (2024) 03 MAN CK 0007
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 12 of 84
High Courts06 Mar 2024
Huidrom Sanjoy Singh & Anr. Vs State Of Manipur & Ors.
Manipur High Court · (2024) 03 MAN CK 0006
High Courts06 Mar 2024Disposed Of
Chongtham Huteshwar & Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2024) 03 MAN CK 0005
High Courts04 Mar 2024
Executive Director, NHIDCL & Anr. Vs Zebedee Panmei & Ors.
Manipur High Court · (2024) 03 MAN CK 0002
High Courts22 Feb 2024Dismissed
Lamkholal Haokip & Ors. Vs State Of Manipur Through Its Commissioner/Secretary (Home), Government Of Manipur, Old Secretariat Building, Babupara, Imphal West District, Manipur � 795001 & Ors.
Manipur High Court · (2024) 02 MAN CK 0052
Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 23, 29, 36A, 36A(4), 60(c), 60(3)
High Courts19 Feb 2024Disposed Of
Thounaojam Binashakhi Devi Vs Ninthoujam Jayanta Singh & Ors.
Manipur High Court · (2024) 02 MAN CK 0046
High Courts16 Feb 2024Disposed Of
Yumnam Shyam Singh & Ors. Vs State Of Manipur Represented By The Commissioner/Secretary/Special Secretary (Home), Government Of Manipur, Manipur Secretariat, Imphal West And Manipur � 795001. & Ors.
Manipur High Court · (2024) 02 MAN CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 325, 354, 506
High Courts12 Feb 2024Disposed Of
Chanambam Imocha Singh & Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2024) 02 MAN CK 0030
High Courts12 Feb 2024Disposed Of
Ningthoujam Dishanta Singh & Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2024) 02 MAN CK 0029
High Courts08 Feb 2024Dismissed
Salauddin Vs Union Of India, Represented By The Narcotics Control Bureau (NCB), Through Its Intelligence Officer, Narcotics Control Bureau, Imphal, CPWD Quarters, Changangei, Kongba Uchekon, 795008, Imphal West, Manipur
Manipur High Court · (2024) 02 MAN CK 0017
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(C), 25, 36A(4), 37, 42, 67
High Courts07 Feb 2024Disposed Of
Ngangom Tombi Singh Vs Ningthoujam Jayanta Singh & 2 Ors.
Manipur High Court · (2024) 02 MAN CK 0007
High Courts05 Feb 2024Dismissed
Yengkhom Surchandra Singh Vs Mayanglambam Rameshwor Singh
Manipur High Court · (2024) 02 MAN CK 0036
Code Of Criminal Procedure, 1973 — Section 202, 203, 204, 482
High Courts05 Feb 2024Allowed
Chingangbam Pateshori Devi Vs State Of Manipur Through The Additional Chief Secretary/Principal Secretary/ Commissioner, (PHED) Government Of Manipur, New Secretariat Building, PO & PS Imphal West District, Manipur 795001 & Ors.
Manipur High Court · (2024) 02 MAN CK 0035
Terminal Benefits For WorkCharged Staffs Of PWD/IFCD/PHED/MI And Electricity (Manipur) Rules, 1978 — Rule 6, 6A, 6BConstitution Of India, 1950 — Article 226
High Courts02 Feb 2024Disposed Of
Sarangthem Mani Chenglei Vs State Of Manipur & Ors.
Manipur High Court · (2024) 02 MAN CK 0006
High Courts02 Feb 2024Disposed Of
Laishram Gandhi Singh Vs State Of Manipur & Anr.
Manipur High Court · (2024) 02 MAN CK 0005
High Courts02 Feb 2024Disposed Of
Karam Meghachandra Singh Vs Officer-In-Charge, Patsoi Police Station & Anr.
Manipur High Court · (2024) 02 MAN CK 0003
High Courts19 Jan 2024
Terich Tontang Vs Union Of India & Ors.
Manipur High Court · (2024) 01 MAN CK 0059
Rights Of Persons With Disabilities Act, 2016 — Section 34
High Courts16 Jan 2024Disposed Of
Thokchom Chhatrajit Singh; & 8 Ors Vs State Of Manipur; & 2 Ors.
Manipur High Court · (2024) 01 MAN CK 0038
High Courts16 Jan 2024Dismissed
Monika Koijam Vs Union Of India Through The Secretary, Ministry Of Health & Family Welfare, Govt. Of India, Nirman Bhavan, New Delhi110011 & Ors.
Manipur High Court · (2024) 01 MAN CK 0030
High Courts12 Jan 2024Disposed Of
Ramu Kalluri Vs State Of Manipur & 4 Ors.
Manipur High Court · (2024) 01 MAN CK 0022
Indian Penal Code, 1860 — Section 34, 325, 365