Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act (PIT-ND & PS Act), 1988 — Section 3(1)Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 21(b)Constitution Of India, 1950 — Article 226

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High Courts22 Aug 2023

Ningthoujam Thoibi Devi Vs State Of Manipur & 3 Ors.

Manipur High Court · (2023) 08 MAN CK 0044

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High Courts28 Jul 2023Allowed

Thongram Binoy Singh Vs Hemam Asha Devi

Manipur High Court · (2023) 07 MAN CK 0021

Code Of Civil Procedure, 1908 — Section 152Code Of Criminal Procedure, 1973 — Section 362

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High Courts28 Jul 2023

Kishorchandra Wangkhem @ Wangkhemcha Wanthoi Vs State Of Manipur

Manipur High Court · (2023) 07 MAN CK 0020

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High Courts28 Jul 2023

Momota Wahengbam & 2 Ors. Vs Manipur University & 4 Ors.

Manipur High Court · (2023) 07 MAN CK 0018

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High Courts27 Jul 2023

Kh. Kalachand Singh Vs Union Of India & 3 Ors.

Manipur High Court · (2023) 07 MAN CK 0022

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High Courts07 Jul 2023Allowed

Aribam Sidik Ali Vs Commissioner (Home)/Special Secretary (Home), Government Of Manipur At Old Secretariat, Imphal P.O. & P.S.-Imphal, Imphal West, Pin Code-795001, Manipur & Ors.

Manipur High Court · (2023) 07 MAN CK 0007

Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act (PIT-ND & PS Act), 1988 — Section 3(1), 3(2), 3(3), 21(b), 29

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High Courts07 Jul 2023Disposed Of

ThongamBinoy Singh Vs Hemam Asha Devi

Manipur High Court · (2023) 07 MAN CK 0001

Code Of Criminal Procedure, 1973 — Section 249, 256, 482Negotiable Instrument Act, 1881 — Section 142(b)Limitation Act, 1963 — Section 14

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High Courts06 Jul 2023

Chongtham Bijaya Devi & 6 Ors. Vs State Of Manipur & Anr.

Manipur High Court · (2023) 07 MAN CK 0005

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High Courts09 Jun 2023

Ch. Kanonbala Devi Vs Union Of India & 2 Ors

Manipur High Court · (2023) 06 MAN CK 0010

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High Courts26 May 2023

NP. Damodaran Vs State Of Manipur & Ors.

Manipur High Court · (2023) 05 MAN CK 0034

Central Civil Services (Pension) Rules, 1972 — Rule 9(4), 69

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High Courts16 May 2023

Ningombam Achouba Singh Vs Union Of India & Anr.

Manipur High Court · (2023) 05 MAN CK 0017

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