High Courts16 May 2023Dismissed
Moirangthem Kunjahari Singh Vs State Of Manipur Represented By The Commissioner (Education/S), Government Of Manipur, Imphal - 795001 & Ors
Manipur High Court · (2023) 05 MAN CK 0014
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 15 of 84
High Courts15 May 2023Disposed Of
Chongtham Kunjarani Devi Vs State Of Manipur & 2 Ors.
Manipur High Court · (2023) 05 MAN CK 0012
High Courts09 May 2023Allowed
State Of Manipur Represented By The Chief Secretary, Government Of Manipur & Ors. Vs Mutum Churamani Meetei & Ors
Manipur High Court · (2023) 05 MAN CK 0010
High Courts04 May 2023Allowed/ Disposed Of
Mongjam Tombi Singh Vs Md. Najakat Ali & Ors
Manipur High Court · (2023) 05 MAN CK 0001
Code Of Civil Procedure, 1908 — Section 151Evidence Act, 1872 — Section 101, 102Code Of Civil Procedure, 1908 — Order 7 Rule 6, Order 8 Rule 1A(3)
High Courts03 May 2023
Soraisham Sanjit Singh Vs State Of Manipur & 7 Ors.
Manipur High Court · (2023) 05 MAN CK 0005
High Courts26 Apr 2023
Laiphrakpam TombiSingh Vs State Of Manipur & 3 Ors.
Manipur High Court · (2023) 04 MAN CK 0070
High Courts25 Apr 2023
Longjam Madhuchhanda Devi Vs State Of Manipur & 85
Manipur High Court · (2023) 04 MAN CK 0063
High Courts25 Apr 2023Allowed
Okram Henry Singh Vs Thangjam Arunkumar & 2 Ors.
Manipur High Court · (2023) 04 MAN CK 0062
High Courts25 Apr 2023
Ningthoujam Sandhyarani Devi Vs State Of Manipur & Anr
Manipur High Court · (2023) 04 MAN CK 0061
High Courts25 Apr 2023Disposed Of
Henkhogin & Ors. Vs Chairman, District Board Of Education, SSA-RTE, Churachandpur, Manipur, (Deputy Commissioner, Churachandpur, Manipur) & Ors
Manipur High Court · (2023) 04 MAN CK 0059
Right To Education Act, 2009 — Section 23(2)
High Courts21 Apr 2023Disposed Of
N. Tomba Singh & 90 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2023) 04 MAN CK 0050
High Courts11 Apr 2023
Dr. Ningombam Minita Devi Vs Jawaharlal Nehru Institute Of Medical Science (JNIMS)
Manipur High Court · (2023) 04 MAN CK 0035
High Courts10 Apr 2023
Oinam Noyon Singh Vs State Of Manipur & 2 Ors.
Manipur High Court · (2023) 04 MAN CK 0033
High Courts06 Apr 2023Disposed Of
Laishram Sangeeta Devi & Anr. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2023) 04 MAN CK 0018
Manipur Municipalities Act, 1994 — Section 17Municipalities (Election Of Councillors) Rules, 1994 — Rule 107Constitution Of India, 1950 — Article 14, 326
High Courts06 Apr 2023
Ramu Kalluri Vs State Of Manipur & 4 Ors.
Manipur High Court · (2023) 04 MAN CK 0015
Indian Penal Code, 1860 — Section 34, 325, 365
High Courts04 Apr 2023Disposed Of
Potsangbam Jaminikanta Singh Vs State Of Manipur Through The Chief Secretary, Govt. Of Manipur, Manipur Secretariat, Imphal West � 795001 & Ors.
Manipur High Court · (2023) 04 MAN CK 0022
National Highways (Land And Traffic) Act, 2002 — Section 24, 27
High Courts31 Mar 2023
Akoijam Boby Singh & 11 Ors Vs State Of Manipur & 8 Ors
Manipur High Court · (2023) 03 MAN CK 0072
High Courts30 Mar 2023
Lourembam Nabakumar Singh Vs State Of Manipur & Ors.
Manipur High Court · (2023) 03 MAN CK 0069
High Courts28 Mar 2023
Kh. Reshma Vs State Of Manipur & 61 Ors
Manipur High Court · (2023) 03 MAN CK 0061