High Courts10 Jan 2023
Kiran Aheibam And Another Vs State Of Manipur & 2 Ors
Manipur High Court · (2023) 01 MAN CK 0024
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 17 of 84
High Courts10 Jan 2023Disposed Of
Sher Singh Vs Shyam Kumar & 47 Ors
Manipur High Court · (2023) 01 MAN CK 0023
High Courts10 Jan 2023Disposed Of
Basudev Singh Vs Shyam Kumar & 47 Ors
Manipur High Court · (2023) 01 MAN CK 0022
High Courts10 Jan 2023Dismissed
Yumnam Sharat Singh Vs State Of Manipur Through The Principal Secretary/Commissioner/Secretary (MAHUD), Govt. Of Manipur, Imphal, Manipur-795001
Manipur High Court · (2023) 01 MAN CK 0020
Manipur Municipality Act, 1994 — Section 43
High Courts05 Jan 2023Disposed Of
Yumnam Bala Devi & Ors Vs State Of Manipur & Anr
Manipur High Court · (2023) 01 MAN CK 0008
High Courts05 Jan 2023
Jayadeva Phurailatpam Vs State Of Manipur & 3 Ors
Manipur High Court · (2023) 01 MAN CK 0007
High Courts05 Jan 2023
Chingangbam Sarat Singh Vs State Of Manipur & 2 Ors
Manipur High Court · (2023) 01 MAN CK 0006
High Courts05 Jan 2023
Chongtham Bijaya Devi & 6 Ors. Vs State Of Manipur & Anr
Manipur High Court · (2023) 01 MAN CK 0003
High Courts29 Dec 2022
Thangjam Bijananda Singh & Anr Vs State Of Manipur & 46 Ors
Manipur High Court · (2022) 12 MAN CK 0061
High Courts29 Dec 2022
Nongthombam Sanaton Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 12 MAN CK 0055
High Courts29 Dec 2022Disposed Of
Laishram Arenkumar Singh & Anr Vs State Of Manipur & Ors
Manipur High Court · (2022) 12 MAN CK 0052
High Courts29 Dec 2022Disposed Of
K. Heera Kabui Vs State Of Manipur & 4 Ors
Manipur High Court · (2022) 12 MAN CK 0050
High Courts21 Dec 2022Dismissed
Takhelchangbam (O) Rasheswori Devi & 6 Ors Vs Heikham Thoibi @ Tombi Devi
Manipur High Court · (2022) 12 MAN CK 0040
Code Of Civil Procedure, 1908 — Section 115
High Courts16 Dec 2022
M. Kunjahari Singh Vs State Of Manipur
Manipur High Court · (2022) 12 MAN CK 0034
High Courts16 Dec 2022Allowed
Choudhurimayum Kajal Devi Vs Haobam Raj Singh
Manipur High Court · (2022) 12 MAN CK 0033
Code Of Civil Procedure, 1908 — Section 24
High Courts15 Dec 2022
K. Holison Raomai; & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 12 MAN CK 0026
Manipur (Hill Areas) District Councils Act, 1971 — Section 4(2)
High Courts05 Dec 2022Disposed Of
Pukhrambam Kunjalata Devi Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 12 MAN CK 0005
High Courts02 Dec 2022
K. Holison Raomei Vs State Of Manipur; & Ors
Manipur High Court · (2022) 12 MAN CK 0002
Manipur (Hill Areas) District Council Act, 1971 — Section 4(2)
High Courts14 Nov 2022
Court On Its Own Motion Vs State Of Manipur; & Ors
Manipur High Court · (2022) 11 MAN CK 0025
High Courts14 Nov 2022
Oinam Anjana Devi & Anr Vs State Of Manipur & 20 Ors
Manipur High Court · (2022) 11 MAN CK 0023