High Courts16 Aug 2022
Yambem Puni Vs Ranjita Achom; & Ors
Manipur High Court · (2022) 08 MAN CK 0034
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 19 of 84
High Courts12 Aug 2022Dismissed
W. Pradipchandra Singh Vs Union Of India & 2 Ors
Manipur High Court · (2022) 08 MAN CK 0029
High Courts12 Aug 2022Dismissed
Dr. Ch. Deependra Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 08 MAN CK 0028
Time Scale Promotion (Regularly Appointed Senior Residents/ Tutor/ Demonstrator/ Lady Demonstrator Possessing Post Graduates Degree) Rules, 2018 — Rule 7, 7(h)Time Scale Promotion Rules, 1991 — Rule 6D
High Courts03 Aug 2022Disposed Of
R.K. Johnson Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 08 MAN CK 0009
High Courts27 Jul 2022Disposed Of
Laishram Bijoychandra Singh Vs General Manager, Personnel Department (Pension) 10 B.T.M. Sarani, Kolkata, Pin, 700001 & Ors
Manipur High Court · (2022) 07 MAN CK 0020
High Courts27 Jul 2022Disposed Of
N. Ranjit Singh Vs State Of Manipur & Ors
Manipur High Court · (2022) 07 MAN CK 0019
Constitution Of India, 1950 — Article 14, 16
High Courts22 Jul 2022
Laishram Rakesh Singh Vs State Of Manipur & Anr
Manipur High Court · (2022) 07 MAN CK 0015
High Courts22 Jul 2022
Chungsat Khongsai & 56 Ors Vs State Of Manipur & 3 Ors
Manipur High Court · (2022) 07 MAN CK 0014
High Courts22 Jul 2022
Thokchom Purnachandra Singh & 8 Ors Vs State Of Manipur & Anr
Manipur High Court · (2022) 07 MAN CK 0013
High Courts18 Jul 2022
V.S Chingnaongam & 14 Ors Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 07 MAN CK 0008
High Courts12 Jul 2022Dismissed
Branch Manager, New India Assurance Co. Ltd., Near Chingmeirong Police Outpost, Eastern Motor Building, Imphal East, P.O. & P.S.- Imphal, Manipur, Pin-795001 Vs Puni Mao & Ors
Manipur High Court · (2022) 07 MAN CK 0005
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3), 140(4), 141(1), 144, 163A, 166Indian Penal Code, 1860 — Section 279, 304A, 338Central Motor Vehicles Rules, 1989 — Rule 3
High Courts05 Jul 2022Disposed Of
Themerimung Zimik Vs State Of Manipur & Ors
Manipur High Court · (2022) 07 MAN CK 0003
Constitution Of India, 1950 — Article 14, 21
High Courts23 Jun 2022Disposed Of
Nameirakpam Thoiba Singh & 4 Ors Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 06 MAN CK 0039
High Courts10 Jun 2022Dismissed
State Of Manipur & Ors Vs Ngatangmi Makang
Manipur High Court · (2022) 06 MAN CK 0031
High Courts08 Jun 2022Allowed/ Dismissed/ Disposed Of
Keisham Dilipkumar Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 06 MAN CK 0026
Constitution Of India, 1950 — Article 14
High Courts08 Jun 2022
Moirangthem Biren Singh Vs State Of Manipur & 3 Ors
Manipur High Court · (2022) 06 MAN CK 0020
High Courts06 Jun 2022Disposed Of
Kakchingtabam Sanahal Sharma Vs State Of Manipur & 11 Ors
Manipur High Court · (2022) 06 MAN CK 0010
Manipur Land Revenue & Land Reform Acts, 1960 — Section 53
High Courts03 Jun 2022Dismissed
Veijalhing Vs State Of Manipur & Ors
Manipur High Court · (2022) 06 MAN CK 0006
Right To Fair Compensation And Transparency In Land Acquisition Act, 2013 — Section 11(1), 15(1), 15(2), 19, 21, 64Constitution Of India, 1950 — Article 32, 136, 226, 227
High Courts30 May 2022
Manipur Olympic Association (MOA) Vs Sapam Mohendro Singh & Anr
Manipur High Court · (2022) 05 MAN CK 0056
High Courts30 May 2022Dismissed
Office Of The Lokayukta Manipur & Ors Vs Thokchom Kaminimohon Singh & Ors
Manipur High Court · (2022) 05 MAN CK 0055
Special Courts Act, 1979 — Section 2(c)Code Of Criminal Procedure, 1973 — Section 156(3), 321, 340, 482Manipur High Court Rules, 2019 — Rule 3(1), 3(1)(b), 3(1)(d)