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Manipur High Court judgments

1,680 judgments · page 21 of 84

High Courts12 Apr 2022Dismissed

Yumnam Swamy Singh Vs State Of Manipur

Manipur High Court · (2022) 04 MAN CK 0014

Code Of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 366, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts30 Mar 2022Dismissed

Dr. Lallukhum Fimate Vs Dr. Chaltonlien Amo & Ors

Manipur High Court · (2022) 03 MAN CK 0048

Representation Of The People Act, 1951 — Section 8A, 9A, 80, 80A(2), 81, 82, 83, 83(1)(C), 86, 86(6), 86(7), 87, 97, 98, 98(a), 99, 100, 100(1), 100(1)(b), 101, 116A, 117, 123(2), 123(8), 135, 135(A)(1)
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High Courts11 Mar 2022Allowed/ Partly Allowed

State Of Manipur Vs Yahiya Khan & Ors

Manipur High Court · (2022) 03 MAN CK 0025

Indian Penal Code, 1860 — Section 121, 121AUnlawful Activities (Prevention) Act, 1967 — Section 16(1)(b), 20Arms Act, 1959 — Section 25(1)(a), 25(1B)
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High Courts02 Mar 2022Disposed Of/ Dismissed

Yakup Ali Vs Abdul Rajak & Ors

Manipur High Court · (2022) 03 MAN CK 0004

Manipur Home Guards Act, 1989 — Section 2(b), 3, 4, 6, 6(1), 6(2)Manipur Home Guards Rules, 1996 — Rule 7, 11, 11(1), 11(2)
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