High Courts21 Jan 2022
Ningombam Parishbala Devi & 6 Ors Vs State Of Manipur & Another
Manipur High Court · (2022) 01 MAN CK 0007
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 22 of 84
High Courts21 Jan 2022Disposed Of
Ng. Subhachandra Singh Vs Chief Secretary
Manipur High Court · (2022) 01 MAN CK 0006
High Courts20 Jan 2022Disposed Of
P. Memthoi Devi Vs State Of Manipur & 2 Ors
Manipur High Court · (2022) 01 MAN CK 0003
High Courts17 Jan 2022Disposed Of
Unknown Vs State Of Manipur & 4 Ors
Manipur High Court · (2022) 01 MAN CK 0002
Medical Termination Of Pregnancy (Amendment) Act, 2021 — Section 3(2), 3(2)(a), 3(2)(b)Indian Medical Council Act, 1856 — Section 2(h)
High Courts23 Dec 2021Dismissed
Bobby Laishram Vs State of Manipur And Others
Manipur High Court · (2021) 12 MAN CK 0038
High Courts21 Dec 2021Disposed Of
Manipur University & 3 ors Vs M/S Huidrom Brothers
Manipur High Court · (2021) 12 MAN CK 0036
High Courts21 Dec 2021
Themerimung Zimik Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0035
High Courts21 Dec 2021
Lunkim Thangminlen Khongsai Vs Rajesh Kumar, IAS & Anr
Manipur High Court · (2021) 12 MAN CK 0034
High Courts20 Dec 2021
Awang Kongpal Kongkham Leikai Development Committee Vs RK Dinesh Singh, IAS & 5 Ors
Manipur High Court · (2021) 12 MAN CK 0033
High Courts17 Dec 2021Dismissed
M/S TA-Amarjeet Transport Agency (TAATA) Vs Indian Oil Corporation Limited (IOC) & Ors
Manipur High Court · (2021) 12 MAN CK 0031
High Courts17 Dec 2021Disposed Of
Khullakpam Nargish Vs State Of Manipur & 2 Ors
Manipur High Court · (2021) 12 MAN CK 0029
High Courts13 Dec 2021
L. Nirmala Singh Vs Union of India & 4 Ors
Manipur High Court · (2021) 12 MAN CK 0021
High Courts13 Dec 2021
All Tribal Disables' Union, Manipur (ATDUM) Vs State Of Manipur & Anr.
Manipur High Court · (2021) 12 MAN CK 0020
Rights Of Persons With Disabilities Act, 2016 — Section 34
High Courts13 Dec 2021
Ningthoujam Mohendra Singh Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0019
High Courts09 Dec 2021
K. Kumar Singh & 5 Ors Vs L. Ibotombi & 4 Ors
Manipur High Court · (2021) 12 MAN CK 0015
High Courts08 Dec 2021
Hatneimawi Vs State Of Manipur; & Ors
Manipur High Court · (2021) 12 MAN CK 0014
High Courts08 Dec 2021
Contractors Assn., RIMS Vs RIMS & 2 Ors
Manipur High Court · (2021) 12 MAN CK 0011
High Courts03 Dec 2021Disposed Of
Kl. Tonihring Anal Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0008
High Courts03 Dec 2021Disposed Of
Ningthoujam Sangita Devi Vs State Of Manipur
Manipur High Court · (2021) 12 MAN CK 0007