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Manipur High Court judgments

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High Courts27 Jul 2021Allowed

Lunkhomang Haokip Vs Union Of India

Manipur High Court · (2021) 07 MAN CK 0024

Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 25, 28, 29, 30, 35, 37, 41, 41(1), 41(2), 41(3), 42, 42(1), 42(2), 42, 42(1), 43, 44, 45, 46, 47, 48, 49, 50, 50(1), 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68Code Of Criminal Procedure, 1973 — Section 439, 482