High Courts13 Jul 2021
Rina @ Mina & Ors Vs Officer in Charge & Anr
Manipur High Court · (2021) 07 MAN CK 0009
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 25 of 84
High Courts13 Jul 2021
Wangkhem Sunanda Singh Vs Union Of India
Manipur High Court · (2021) 07 MAN CK 0008
High Courts13 Jul 2021
Osbert Khaling Vs State Of Manipur And 2 Ors
Manipur High Court · (2021) 07 MAN CK 0006
High Courts13 Jul 2021Dismissed
T. Thangzalam Haokip Vs The Speaker
Manipur High Court · (2021) 07 MAN CK 0005
Constitution Of India, 1950 — Article 166(1), 190(3), 190(3)(b), 191(1), 191(2), 226
High Courts08 Jul 2021
Helen Lallienmawi Joute Vs State Of Manipur
Manipur High Court · (2021) 07 MAN CK 0031
High Courts08 Jul 2021
Yelam Ratan Singh @ Khamba @ Taton Vs Officer In Charge Imphal Police Station
Manipur High Court · (2021) 07 MAN CK 0029
High Courts08 Jul 2021
Maibam Sarat @ Chaoren Meitei Vs Officer In Charge Imphal Police Station
Manipur High Court · (2021) 07 MAN CK 0020
High Courts06 Jul 2021
All Manipur School Student Transporter Assn Vs Rajesh Kumar
Manipur High Court · (2021) 07 MAN CK 0023
High Courts17 Jun 2021Disposed Of
Irengbam Bijenkumar Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2021) 06 MAN CK 0018
High Courts09 Jun 2021
Khoirom Prasanta Meetei Vs Union Of India & 4 Ors
Manipur High Court · (2021) 06 MAN CK 0013
High Courts07 Jun 2021
Hundung Victim Development Vs Rajiv Gauha, IAS & Others
Manipur High Court · (2021) 06 MAN CK 0016
High Courts04 Jun 2021
Kapil Kumar Singh Vs Officer-In-Charge
Manipur High Court · (2021) 06 MAN CK 0003
High Courts02 Jun 2021
Naresh Maimom Vs Union Of India & Ors.
Manipur High Court · (2021) 06 MAN CK 0009
High Courts20 May 2021
Angman Paris Maring Vs State of Manipur; & Ors.
Manipur High Court · (2021) 05 MAN CK 0009
High Courts18 May 2021
Naresh Maimom Vs Union Of India; & Ors.
Manipur High Court · (2021) 05 MAN CK 0008
High Courts13 May 2021
Aribam Jankinath Sharma Vs State Of Manipur; & Ors.
Manipur High Court · (2021) 05 MAN CK 0007
Disaster Management Act, 2005 — Section 20(2)(a), 22
High Courts10 May 2021
Naresh Maimom Vs Union Of India & 5 Others.
Manipur High Court · (2021) 05 MAN CK 0011
High Courts10 May 2021
N.Chandrama Devi Vs Officer-In-Charge
Manipur High Court · (2021) 05 MAN CK 0006
Indian Penal Code, 1860 — Section 34, 302
High Courts10 May 2021Disposed Of
N. Herachandra Singh Vs State Of Manipur
Manipur High Court · (2021) 05 MAN CK 0004
High Courts10 May 2021Disposed Of
Thongam Sanatomba Singh, Vs State Of Manipur
Manipur High Court · (2021) 05 MAN CK 0003