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Manipur High Court judgments

1,680 judgments · page 27 of 84

High Courts26 Mar 2021Allowed

Laishram Surjit Singh Vs State Of Manipur

Manipur High Court · (2021) 03 MAN CK 0017

Code Of Criminal Procedure, 1973 — Section 57(a), 161, 167(2), 309, 437(1), 437(2), 437(5), 439, 439(1), 439(2), 441, 442Indian Penal Code, 1860 — Section 20B, 34, 120B, 168, 201, 307, 325, 326, 353, 409, 419, 420, 435, 468, 471Prevention of Corruption Act, 1988 — Section 13
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High Courts25 Mar 2021Allowed

W. Ranchong Vs State Of Manipur

Manipur High Court · (2021) 03 MAN CK 0016

Hill Areas Act, 1956 — Section 2(f), 3(4)Government Of Union Territories Act, 1963 — Section 52(2)District Council Act, 1971 — Section 2, 3
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