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Manipur High Court judgments

1,680 judgments · page 28 of 84

High Courts25 Mar 2021Dismissed

Lorho S. Pfoze Vs Houlim Shokhopao Mater @ Benjamin

Manipur High Court · (2021) 03 MAN CK 0014

Code Of Civil Procedure, 1908 — Section 10, 151, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11, Order 7 Rule 11(a), Order 25 Rule 4Representation of the People Act, 1951 — Section 33, 36(2), 77, 78, 81, 83, 83(1)(c), 83(1)(a), 86, 100, 100(1)(b), 100(1)(d)(i), 100(1)(d)(iii), 100(1)(d)(iv), 117, 123(6)Constitution Of India, 1950 — Article 19(1)(a)
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High Courts18 Mar 2021Allowed

Md. Akbar Khan @ Chaoba Vs State Of Manipur

Manipur High Court · (2021) 03 MAN CK 0020

Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 366, 368Protection of Children from Sexual Offences (POCSO) Act 2012 — Section 4, 6
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High Courts17 Mar 2021

Md. Zahir Shah Vs State Of Manipur

Manipur High Court · (2021) 03 MAN CK 0009

Land Acquisition Act, 1894 — Section 11Constitution Of India, 1950 — Article 14, 16, 19(a), 19(b), 19(c), 19(d), 19(e), 19(f), 19(g), 19(2), 19(3), 19(4), 19(5), 19(6), 32, 226, 300A, 309
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