CourtKutchehry.com

COURT ARCHIVE

Manipur High Court judgments

1,680 judgments · page 29 of 84

High Courts12 Mar 2021Allowed

Oinam Rakesh Singh Vs Officer-In-Charge

Manipur High Court · (2021) 03 MAN CK 0019

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 149, 366A, 376, 417Protection of Children from Sexual Offences (POCSO) Act 2012 — Section 4
Read judgment
High Courts12 Mar 2021Dismissed

State Of Manipur Vs P. Shyamsunder Singh

Manipur High Court · (2021) 03 MAN CK 0005

Code Of Civil Procedure, 1908 — 22(3)(f), Order 47 Rule 1Supreme Court Rules, 1966 — Order 40 Rule 1Lok Sabha Secretariat (Recruitment And Conditions Of Service) Rules, 1955 — Rule 4(2)
Read judgment
High Courts11 Mar 2021Allowed

M Maringmei Khuripou Vs Maringmei Acham

Manipur High Court · (2021) 03 MAN CK 0003

Code Of Civil Procedure, 1908 — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 3(1), Order 22 Rule 3(2), Order 22 Rule 9(2), Order 22 Rule 9, Order 47 Rule 1, Order 43 Rule 1(k)Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 120, 121
Read judgment
High Courts04 Mar 2021Dismissed

Timothy L. Changsan Vs State Of Manipur

Manipur High Court · (2021) 03 MAN CK 0036

Code Of Criminal Procedure, 1973 — Section 389Protection Of Children From Sexual Offences Act, 2012 — Section 6, 10Indian Penal Code, 1860 — Section 506
Read judgment