High Courts04 Mar 2021Disposed Of
Heikrujam Sunibala Devi And 4 Others Vs Council Of Higher Secondary School Educadationand Another
Manipur High Court · (2021) 03 MAN CK 0032
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 30 of 84
High Courts04 Mar 2021Disposed Of
Mohan Lal Sharma Vs Union Of India & 3 Ors
Manipur High Court · (2021) 03 MAN CK 0030
High Courts03 Mar 2021Disposed Of
Wahengbam Somorendro Singh Vs Wahengbam Kunjo Singh
Manipur High Court · (2021) 03 MAN CK 0041
Manipur Land Revenue And Land Reforms Act, 1960 — Section 95Constitution Of India, 1950 — Article 227
High Courts03 Mar 2021Allowed
Miss Samsat Vs State Of Manipur
Manipur High Court · (2021) 03 MAN CK 0040
Constitution Of India, 1950 — Article 14, 16
High Courts03 Mar 2021
Rarchansing Valuiwo & 8 Ors. Vs State Of Manipur & 5 Ors.
Manipur High Court · (2021) 03 MAN CK 0039
High Courts03 Mar 2021
Manipur Fencing Association (Mfa) Vs Fencing Association Of India (Fai) & 2 Ors.
Manipur High Court · (2021) 03 MAN CK 0038
High Courts03 Mar 2021Disposed Of
Dr. Laishram Modhuchandra Singh Vs Manipur University Through
Manipur High Court · (2021) 03 MAN CK 0037
High Courts02 Mar 2021Allowed
Jyotin Waikhom Vs Kh. Joykishan Singh & Anr
Manipur High Court · (2021) 03 MAN CK 0046
High Courts02 Mar 2021Allowed
Haobam Joyotush Kumar Vs State Of Manipur & 6 Ors.
Manipur High Court · (2021) 03 MAN CK 0045
High Courts02 Mar 2021
Shri L Dhyanchandsingh And Anr Vs Stateof Manipur And 2 Ors
Manipur High Court · (2021) 03 MAN CK 0044
High Courts02 Mar 2021Allowed
Moirangthem Ranjit Singh Vs State Of Manipur
Manipur High Court · (2021) 03 MAN CK 0043
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 10(1), 10(2), 10(6), 10(7)
High Courts02 Mar 2021Disposed Of
M. Dilip Rongmei Vs State Of Manipur & 4 Ors.
Manipur High Court · (2021) 03 MAN CK 0042
High Courts02 Mar 2021
Lunthang Haokip Vs State Of Manipur
Manipur High Court · (2021) 03 MAN CK 0001
Manipur (Hill Areas) District Councils Act, 1971 — Section 3, 4(1), 12, 13(1), 47, 47(i)(d), 47(2(b), 51U.P. Public Works Department Group-B Civil Engineering Service Rules 2004 — Rule 5(ii)Constitution Of India, 1950 — Article 14, 226, 309, 371(C)
High Courts01 Mar 2021Disposed Of
V.S. Nganingkhui. Vs Union Of India & 3 Ors.
Manipur High Court · (2021) 03 MAN CK 0050
High Courts01 Mar 2021
S.Lalmohan Singh Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 03 MAN CK 0049
High Courts01 Mar 2021
Kirankumar Laishram Vs State Of Manipur & 3 Others.
Manipur High Court · (2021) 03 MAN CK 0048
High Courts01 Mar 2021
K C Daisinlung Vs Life Corporationof India (Lic) And 3 Others
Manipur High Court · (2021) 03 MAN CK 0047
High Courts01 Mar 2021Dismissed
Dr. Nimaichand Luwang Vs Th. Shyamkumar & Anr
Manipur High Court · (2021) 03 MAN CK 0010
Representation Of People’s Act, 1951 — Section 9A, 33, 33A, 33B, 88, 81, 84, 99, 100, 10(1), 100(l)(b), 100(1)(d)(ii), 123(2), 125A, 125A(i), 127Indian Penal Code, 1860 — Section 120B, 121, 121A, 122, 123, 419, 420, 468, 471Unlawful Activities(Prevention) Act, 2004 — Section 18, 19, 20
High Courts25 Feb 2021Dismissed
National Investigation Agency Vs Salai Group Of Companies And Smart Society
Manipur High Court · (2021) 02 MAN CK 0015
Code Of Criminal Procedure, 1973 — Section 102, 102(1), 102(2), 102(3), 145, 146, 451, 452, 453, 454, 455, 456, 457, 458, 459National Investigation Agency Act, 2008 — Section 8Indian Penal Code, 1860 — Section 120B, 121, 121(A), 123, 153(A), 505(B), 124(A)
High Courts24 Feb 2021Allowed
Dr. Akoijam Jhalajit Singh Vs Central Bureau Of Investigation
Manipur High Court · (2021) 02 MAN CK 0016
Code Of Criminal Procedure, 1973 — Section 160, 164, 173, 173(8), 225, 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 313, 319, 482Indian Penal Code, 1860 — Section 34, 203, 218, 302, 307, 326, 506Arms Act, 1959 — Section 25(1B), 27(3)