High Courts18 Feb 2021Disposed Of
R.K. Birchandra @ Biren Singh & 9 Ors. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 02 MAN CK 0050
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 32 of 84
High Courts18 Feb 2021
Md. Dhia-Ur-Rahaman Khan Vs Union Of India & 4 Ors.
Manipur High Court · (2021) 02 MAN CK 0049
High Courts17 Feb 2021Disposed Of
Dr. N. Birendra Singh Vs Ibohal Singh
Manipur High Court · (2021) 02 MAN CK 0057
High Courts17 Feb 2021
M. Harekrishna Vs Association Of Premier State College &Ors.
Manipur High Court · (2021) 02 MAN CK 0056
High Courts17 Feb 2021
Takhellangbam Umananda Sharma Vs Hajarimayum Priyogapal Sharma
Manipur High Court · (2021) 02 MAN CK 0055
Manipur Land Revenue & Land Reforms Act, 1960 — Section 95, 159
High Courts17 Feb 2021Allowed
Shorokhaibam Dwijamani Singh Vs State Of Manipur & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0053
High Courts16 Feb 2021
State Of Manipur Vs Thounaojam Brinda.
Manipur High Court · (2021) 02 MAN CK 0063
Code Of Criminal Procedure, 1973 — Section 173(8)
High Courts16 Feb 2021Disposed Of
Naorem Mangol Devi Vs State Of Manipur & Anr.
Manipur High Court · (2021) 02 MAN CK 0062
High Courts16 Feb 2021
Md Nasir Khan Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 02 MAN CK 0061
High Courts16 Feb 2021Disposed Of
Huidrom Dhiren Singh & 6 Ors. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0060
High Courts16 Feb 2021
Md. Abdur Rahman Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 02 MAN CK 0059
High Courts16 Feb 2021
K. S. Ngaranmi. Vs State Of Manipur & 7 Ors.
Manipur High Court · (2021) 02 MAN CK 0058
High Courts16 Feb 2021Disposed Of
Km. Punata Hanglem Vs National Institute
Manipur High Court · (2021) 02 MAN CK 0009
High Courts12 Feb 2021
L. Ibomcha Singh. Vs L. Jayantakumar Singh & 6 Ors.
Manipur High Court · (2021) 02 MAN CK 0025
Representation Of The People Act, 1951 — Section 112(2)
High Courts12 Feb 2021Allowed
S. Manglemjao Singh Vs Union Of India
Manipur High Court · (2021) 02 MAN CK 0007
All India Services Act, 1951 — Section 2, 2A, 3(1)All India Services (Death-cum-Retirement Benefits) Rules, 1958 — Rule 1(2)(b), 2a, 6, 6(2)(b), 6(1)(b)(iii)All India Service (Discipline & Appeal) Rules, 1969 — Rule 3(1B), 3(1C), 8, 10
High Courts12 Feb 2021Allowed
Unemployed Youth Welfare Organization Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0002
High Courts10 Feb 2021
Rajkumar Surendra Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0031
High Courts10 Feb 2021
Dr.Kh. Loken Singh Vs Rajkumar Imo Singh & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0024
High Courts10 Feb 2021Disposed Of
Thingbaijam Bimolata Devi Vs State Of Manipur & Anr.
Manipur High Court · (2021) 02 MAN CK 0023