High Courts24 Feb 2021
State Of Manipur Vs Soraisam Gobin Singh
Manipur High Court · (2021) 02 MAN CK 0014
Arbitration And Conciliation Act, 1996 — Section 8Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 31 of 84
High Courts22 Feb 2021Allowed
Dr. Irengbam Ibohanbi Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0013
Legislative Assembly (Manipur) Act, 1972 — Section 10Central Services (Medical Attendance) Rules, 1944 — Section 6, 6(2)Constitution Of India, 1950 — Article 14, 21
High Courts19 Feb 2021
Khoisnam Ningol Priyolata Devi Vs Khoisnam Dijenkumar Singh
Manipur High Court · (2021) 02 MAN CK 0047
High Courts19 Feb 2021
State Of Manipur Vs Thounaojam Brinda
Manipur High Court · (2021) 02 MAN CK 0046
High Courts19 Feb 2021
Jyotin Waikhom Vs Kh. Joykisan Singh & Anr.
Manipur High Court · (2021) 02 MAN CK 0045
High Courts19 Feb 2021
Machunthoi Kamei Vs State Of Manipur & 3 Ors.
Manipur High Court · (2021) 02 MAN CK 0043
High Courts19 Feb 2021Disposed Of
Unemployed Youth Shopkeeper Assn Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0042
High Courts19 Feb 2021Disposed Of
Ningombam Bijoy Singh & Anr. Vs State Of Manipur & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0041
High Courts19 Feb 2021Disposed Of
Hakimuddin & Anr. Vs Laishom Ningthemjao Singh & 19 Ors.
Manipur High Court · (2021) 02 MAN CK 0040
High Courts19 Feb 2021Disposed Of
Athokpam Somorendro & 10 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2021) 02 MAN CK 0039
High Courts19 Feb 2021
Th. Bharat Singh & 2 Ors. Vs State Of Manipur & Anr.
Manipur High Court · (2021) 02 MAN CK 0038
High Courts19 Feb 2021Allowed
Kombeerei Housing Co-Operative Society Ltd. Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0037
High Courts19 Feb 2021Disposed Of
Yumnam Bhochao Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0012
High Courts19 Feb 2021
Chingakham Shachi Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0011
High Courts19 Feb 2021Disposed Of
Athokpam Shanti Devi Vs Regional Institute Of Medical Sciences
Manipur High Court · (2021) 02 MAN CK 0010
High Courts19 Feb 2021
Lairenlakpam Poireiton Meitei Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0004
Electricity Act, 2003 — Section 131, 133U.P. Govt. PWD Group "B" Civil Engineering Service Rules, 2004 — Rule 5(ii)Constitution Of India, 1950 — Article 14, 16, 226, 309
High Courts19 Feb 2021Allowed
Dr. Rebika Soibam Chanu Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0003
Manipur Forest Service Rules, 1986 — Rule 3, 5, 6, 7(1)Manipur Forest services (Amendment) Rules, 2010 — Rule 5(i)(C)Constitution Of India, 1950 — Article 14
High Courts18 Feb 2021Disposed Of
Gymnastics Federation Vs Dr. S. Shantikumar Singh
Manipur High Court · (2021) 02 MAN CK 0052
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 1 Rule 10A