High Courts10 Feb 2021
Ningombam Ibochouba Singh Vs State Of Manipur.
Manipur High Court · (2021) 02 MAN CK 0022
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 33 of 84
High Courts10 Feb 2021Disposed Of
Thangchunghnung Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0006
Manipur (Hill Areas) District Councils Act, 1971 — Section 49
High Courts09 Feb 2021Allowed
Laishram (Ongbi) Hemabati Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0005
National Security Act, 1980 — Section 3(2)Constitution Of India, 1950 — Article 21
High Courts05 Feb 2021
Mainam Somen Singh & 4 Ors. Vs State Of Manipur & 21 Ors.
Manipur High Court · (2021) 02 MAN CK 0027
High Courts04 Feb 2021
Thokchom Sanathoi Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0032
High Courts04 Feb 2021Disposed Of
Unemployed Youth Welfare Organisation Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0030
High Courts04 Feb 2021Disposed Of
L. Diamond & Ors Vs Union Of India
Manipur High Court · (2021) 02 MAN CK 0001
Manipur Public Servants’ Personal Liability Rules, 2006 — Rule 4, 5, 6, 7Manipur Public Servants’ Personal Liability Act, 2006 — Section 4, 5, 7
High Courts03 Feb 2021
Shamurailakpam Ibotombi Sharma Vs State Of Manipur & ors.
Manipur High Court · (2021) 02 MAN CK 0021
High Courts02 Feb 2021Disposed Of
Thounaojam Inao Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0019
High Courts02 Feb 2021Disposed Of
Maibam Tilotama Devi Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0018
High Courts02 Feb 2021Disposed Of
Mayanglambam Udoi Singh Vs State Of Manipur
Manipur High Court · (2021) 02 MAN CK 0017
High Courts01 Feb 2021Allowed
State Of Manipur Vs Konjengbam Bheigyachandra Singh
Manipur High Court · (2021) 02 MAN CK 0029
Manipur Public Servants’ Personal Liability Rules, 2006 — Rule 9(7), 9(9), 9(10)
High Courts01 Feb 2021Disposed Of
Kamminlun Singson Vs State Of Manipur & 2 Ors.
Manipur High Court · (2021) 02 MAN CK 0026
High Courts28 Jan 2021
Thounaojam Ibobi Singh Vs Directorate Of Enforcement & anr.
Manipur High Court · (2021) 01 MAN CK 0032
Prevention Of Corruption Act, 1988 — Section 13(2), 13(1)(d)Prevention Of Money Laundering Act, 2002 — Section 45Indian Penal Code, 1860 — Section 120B, 420
High Courts28 Jan 2021Allowed
Jamkhomang Baite Vs State of Manipur
Manipur High Court · (2021) 01 MAN CK 0010
Code Of Criminal Procedure, 1973 — Section 167, 167(1), 167(2A), 437, 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21(c), 29, 36A, 37, 37(1), 37(l)(b), 51, 60(3)
High Courts27 Jan 2021Disposed Of
Khaidem Ingocha Singh Vs State Of Manipur
Manipur High Court · (2021) 01 MAN CK 0031
High Courts27 Jan 2021Allowed
M/S Md. Salam Khan & Brothers Vs State of Manipur
Manipur High Court · (2021) 01 MAN CK 0011
Constitution Of India, 1950 — Article 14, 226
High Courts22 Jan 2021Allowed
Dr. P. Shyamsunder Singh Vs State Of Manipur
Manipur High Court · (2021) 01 MAN CK 0009
High Courts21 Jan 2021Disposed Of
S.P. Warshing. Vs State Of Manipur & Anr.
Manipur High Court · (2021) 01 MAN CK 0030
High Courts21 Jan 2021Dismissed
Jyotin Waikhom Vs Khumukcham Joykishan Singh
Manipur High Court · (2021) 01 MAN CK 0028