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Manipur High Court judgments

1,680 judgments · page 34 of 84

High Courts15 Jan 2021Allowed

Dr. Khwairakpam Loken Singh Vs Rajkumar Imo Singh

Manipur High Court · (2021) 01 MAN CK 0007

Representation Of The People Act, 1951 — Section 63, 63(1), 93, 94, 100(1)(d)(iii), 101, 100(1)(b), 102, 128(1), 135A, 152(1)(2)Conduct Of Election Rules, 1961 — Rule 15, 18(2), 64(1), 84(1)(b), 92, 93, 93(1), 93(2)Code Of Civil Procedure, 1908 — Order 9 Rule 14, Order 16 Rule 6