COURT ARCHIVE

Manipur High Court judgments

1,680 judgments · page 23 of 84

High Courts02 Dec 2021Disposed Of

Pheiroijam Heramani Singh Vs State Of Manipur & Ors

Manipur High Court · (2021) 12 MAN CK 0002

Manipur Panchayati Raj Act, 1994 — Section 48, 49, 50, 51, 54, 54(2), 54(2)(b)Manipur Panchayati Raj (Election) Rules, 1995 — Rule 97, 98, 99Constitution Of India, 1950 — Article 243, 243-O

High Courts30 Nov 2021Disposed Of

H. Nilamani Ngangkha Lampak Sports Complex Development Committee Vs State Of Manipur & Ors

Manipur High Court · (2021) 11 MAN CK 0048

Right To Information Act, 2005 — Section 6(1)

High Courts30 Nov 2021Allowed

Okram Ibobi Singh Vs Directorate Of Enforcement, Government Of India, Imphal Sub-Zonal Office

Manipur High Court · (2021) 11 MAN CK 0047

Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Prevention Of Money Laundering Act, 2002 — Section 3, 19, 45

High Courts29 Nov 2021

Nongthombam Mangoljao Meitei Vs State Of Manipur

Manipur High Court · (2021) 11 MAN CK 0046

High Courts25 Nov 2021

North Eastern Children�s Home Vs State Bank of India; & Ors

Manipur High Court · (2021) 11 MAN CK 0036

High Courts24 Nov 2021Allowed

Y. Thaiba Vs State Of Manipur & Ors

Manipur High Court · (2021) 11 MAN CK 0034

Constitution Of India, 1950 — Article 12

High Courts22 Nov 2021Allowed

Lunsat Kipgen Vs State Of Manipur & Ors

Manipur High Court · (2021) 11 MAN CK 0032

Constitution Of India, 1950 — Article 14, 226

High Courts19 Nov 2021Disposed Of

Konthoujam Gourashankar Singh Vs Secretary/Principal Secretary/ Commissioner & 2 Ors

Manipur High Court · (2021) 11 MAN CK 0031

High Courts19 Nov 2021Dismissed

Lairikyengbam (N) Tourangbam (O) Babikarani @ Veda Devi & Anr Vs Longjam Ibohal Singh & Anr

Manipur High Court · (2021) 11 MAN CK 0025

Code Of Civil Procedure, 1908 — — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3

High Courts16 Nov 2021

Rameshwar Waikhwa & 7 Ors Vs State Of Manipur & 4 Ors

Manipur High Court · (2021) 11 MAN CK 0020

Code Of Civil Procedure, 1908 — — Order 1 Rule (8)

High Courts16 Nov 2021

Alhaj Keramat Ali & Anr Vs Nongmaithem Herojit Singh

Manipur High Court · (2021) 11 MAN CK 0017

High Courts16 Nov 2021

Sanasam Shyamaanda Mangang Vs State Of Manipur & 2 Ors

Manipur High Court · (2021) 11 MAN CK 0013

High Courts15 Nov 2021Disposed Of

RK Angangbi Singh Vs Commissioner Of Customs & 3 Ors

Manipur High Court · (2021) 11 MAN CK 0010

High Courts15 Nov 2021

K. Kumar Singh & Ors Vs L. Ibotombi

Manipur High Court · (2021) 11 MAN CK 0009

High Courts12 Nov 2021

Naresh Maimom Vs Union Of India & Ors

Manipur High Court · (2021) 11 MAN CK 0008

High Courts12 Nov 2021Dismissed

Rajkumar Shivachandra Singh Vs Maibam Sarat Singh

Manipur High Court · (2021) 11 MAN CK 0007

Representation Of The People Act, 1951 — Section 97, 97(1), 98, 101, 112(3)

High Courts29 Oct 2021

Dr. Kh Loken Singh Vs Rajkumar IMO Singh

Manipur High Court · (2021) 10 MAN CK 0041

High Courts29 Oct 2021Allowed

N.Thangkhankhual Vs State Of Manipur & Others

Manipur High Court · (2021) 10 MAN CK 0040

High Courts29 Oct 2021

Y. Nirmolchand Singh & 6 Ors Vs Bar Council Of Manipur (BCM) & Anr

Manipur High Court · (2021) 10 MAN CK 0038

High Courts21 Oct 2021Dismissed

Contractor’s Association, RIMS Vs Regional Institute Of Medical Sciences & Ors

Manipur High Court · (2021) 10 MAN CK 0030

Manipur Societies Registration Act, 1989 — Section 7(1)