High Courts14 Nov 2022Disposed Of
Ningombam Shitaljit Singh Vs State Of Manipur & Anr
Manipur High Court · (2022) 11 MAN CK 0021
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 6, 7
COURT ARCHIVE
Manipur High Court judgments
1,680 judgments · page 18 of 84
High Courts11 Nov 2022Allowed/ Disposed Of
Hemam Ongbi Ibeni Devi & Ors Vs Philem Noren Singh & Ors
Manipur High Court · (2022) 11 MAN CK 0020
Code Of Civil Procedure, 1908 — Section 115Code Of Civil Procedure, 1908 — Order 23 Rule 1 (3)
High Courts11 Nov 2022Dismissed
K. Yaima Singh Vs H. Ram Singh
Manipur High Court · (2022) 11 MAN CK 0019
High Courts08 Nov 2022Disposed Of
Lamkhomang Kipgen Vs Lanlimlung & Ors
Manipur High Court · (2022) 11 MAN CK 0007
Code Of Civil Procedure, 1908 — Order 39 Rule 2Constitution Of India, 1950 — Article 22
High Courts31 Oct 2022Disposed Of
Moirangthem Sureshkumar Singh & 12 Ors Vs State Of Manipur
Manipur High Court · (2022) 10 MAN CK 0033
High Courts31 Oct 2022Disposed Of
Huidrom Chinglenton Singh Vs State Of Manipur
Manipur High Court · (2022) 10 MAN CK 0032
High Courts20 Oct 2022Dismissed
State Of Manipur & Ors Vs Baby Tinchonghoi Mate @ Boinu Mate & Ors
Manipur High Court · (2022) 10 MAN CK 0022
Electricity Act, 2003 — Section 2(22), 53, 162, 185Indian Electricity Act, 1910 — Section 37Indian Electricity Rules, 1956 — Rule 2(ao), 2(e), 2(k), 29, 29(1), 29(2), 29(3), 46, 46(1)(c), 46(2)(c), 82
High Courts14 Oct 2022
L. Inao Singh Vs L. Ibomcha Singh & 4 Ors
Manipur High Court · (2022) 10 MAN CK 0020
High Courts13 Oct 2022
Moirangthem Lemba Singh Vs State Of Manipur
Manipur High Court · (2022) 10 MAN CK 0016
High Courts11 Oct 2022Disposed Of
Kamei Khampu Vs State Of Manipur & Ors
Manipur High Court · (2022) 10 MAN CK 0011
Constitution Of India, 1950 — Article 12, 14, 16(1), 19(1)(g), 19(5), 21, 51A(J ), 311(2)
High Courts10 Oct 2022Dismissed
Ningombam Puinabati Devi Vs Thongram Ongbi Premeshwori Devi & Ors
Manipur High Court · (2022) 10 MAN CK 0009
Limitation Act, 1963 — Article 91(a)
High Courts10 Oct 2022Dismissed
Armabam Prakash Singh Vs State Of Manipur & Ors
Manipur High Court · (2022) 10 MAN CK 0008
Manipur Cooperative Societies Act, 1976 — Section 91, 91(1), 91(3), 93(3)Constitution Of India, 1950 — Article 226
High Courts07 Oct 2022Disposed Of
Lamthianmang Vaiphei Vs State Of Manipur & 4 Ors
Manipur High Court · (2022) 10 MAN CK 0004
Manipur Land Revenue And Land Reforms Act, 1960 — Section 15Manipur Land Revenue And Land Reforms Rules, 1961 — Rule 18
High Courts07 Oct 2022
M/S DSLS Co. (Retail Outlet & SKO Agency) Dealer Indian Oil Corporation Ltd. Vs Indian Oil Corporation ltd. & 2 Ors
Manipur High Court · (2022) 10 MAN CK 0001
High Courts19 Sept 2022Dismissed
Nongmaithem Memcha Devi & Ors Vs Nongmaithem Memcha Dev & Ors
Manipur High Court · (2022) 09 MAN CK 0023
High Courts05 Sept 2022Allowed
Oinam Chaoba Singh & Ors Vs State Of Manipur & Ors
Manipur High Court · (2022) 09 MAN CK 0006
Manipur Municipality Act, 1994 — Section 46, 46(3)Manipur Services (Revised Pay) Rules, 2010 — Rule 2(f)Constitution Of India, 1950 — Article 14
High Courts01 Sept 2022Disposed Of
Commissioner (Works) & Anr Vs Yumlembam Dwipomala Devi & Ors
Manipur High Court · (2022) 09 MAN CK 0004
High Courts24 Aug 2022
Manipur Social Service Organisation Vs State Of Manipur & Ors
Manipur High Court · (2022) 08 MAN CK 0044
High Courts16 Aug 2022Dismissed
Leishangthem Ningol Ibechoubi Devi Vs Leisangthem Ibomcha @ Ibocha Singh & Ors
Manipur High Court · (2022) 08 MAN CK 0035
Code Of Civil Procedure, 1908 — Section 115